| Established Year: | 1956 |
| Accreditation: | B+ Grade by NAAC, Ranked 20th in Outlook India's Best Professional Law Colleges 2019 |
| Status of College: | Bar Council Approved |
| College Management: | Private |
| College Facilities: | Not Available |
College Information:
Manikchand Pahade Law College, Aurangabad is the oldest law college in Marathwada region. On the eve of the states re-organization prominent Advocates and educationist of Aurangabad took the lead to establishing "Marathwada Legal & General Education Society". Prominent amongst them were Mr. Govindbhai Shroff, Late H.G. Vaishnav, Adv. L.S. Kulkarni.
The society was established with the mission to establish the law college in the region, as at that time the facility for higher education in general & legal education in particular was lacking. For taking legal education students had to run to places like Hyderabad, Nagpur, Pune, Mumbai, etc.
Well qualified teachers and leading advocates as faculty taking interest in rendering their services and expertise to the students is the unique feature of this college. This is the only college in this region having 12 full time faculties with NET / SET qualifications. Eight of them have completed Ph.D., one submitted and others are perusing the degree.
The society was established with the mission to establish the law college in the region, as at that time the facility for higher education in general & legal education in particular was lacking. For taking legal education students had to run to places like Hyderabad, Nagpur, Pune, Mumbai, etc.
Well qualified teachers and leading advocates as faculty taking interest in rendering their services and expertise to the students is the unique feature of this college. This is the only college in this region having 12 full time faculties with NET / SET qualifications. Eight of them have completed Ph.D., one submitted and others are perusing the degree.


