| Established Year: | 1991 |
| Accreditation: | Not Available |
| Status Of College: | Permanently Recognized by Bar Council of India |
| College Management: | Private |
| College Facilities: | Transportation facilities, Well- equipped Hostels separately for boys and girls, Library etc |
College Information:
Sri Ravuri KanakaiahSri Ravuri Kanakaiah memorial Law College, Chittoor, Andhra Pradesh has Permanent Affiliation to S.V. University Permanently Recognized by Bar Council of India and Government of Andhra Pradesh Sri R.K.M Law college is a brainchild of Bharatha Jyothi Dr. R.Venkataswamy, a Philanthropist and Educationist.
He is the President of Srinivasa Educational Academy, which is running 23 institutions under various streams of education. His love for education and care for his native district manifested itself in the form of this college. The college came into existence during 1990.
The College is progressing rapidly under the able guidance of Dr.R.Venkataswamy, who is responsible for establishing and managing successfully about 23 institutions, which include Degree, Law, Education, Pharmacy, Business Management, Nursing and other Junior Colleges.
These colleges are established with the motto of placement in various positions and there by serve this great country.
He is the President of Srinivasa Educational Academy, which is running 23 institutions under various streams of education. His love for education and care for his native district manifested itself in the form of this college. The college came into existence during 1990.
The College is progressing rapidly under the able guidance of Dr.R.Venkataswamy, who is responsible for establishing and managing successfully about 23 institutions, which include Degree, Law, Education, Pharmacy, Business Management, Nursing and other Junior Colleges.
These colleges are established with the motto of placement in various positions and there by serve this great country.
