Established Year: |
1925 |
Accreditation: |
Accredited A+ level by NAAC |
Status Of College: |
Bar Council Approved |
College Management: |
Private |
College Facilities: |
Library, Hostel, Sports Facilities, banking Facilities, Canteen. |
College Information:
The Indian Law Society was established in 1923 as a Public Charitable Trust registered under the Societies Registration Act. The Indian Law Society established the Law College in 1924, which has since then established itself as a premier institute for legal studies in India. In 2004, the ILS Law College was accredited the A+ level by NAAC.Set amidst a sprawling green campus in the heart of Pune, it offers students a holistic environment that encourages exposure to social, cultural, and physical activities that complement the topoftheclass legal education imparted by the college.
1.
BA LLB
Course Type: |
On Campus |
Course Specialization: |
Not Applicable |
Course Level: |
Bachelors |
Course Medium: |
Not Available |
Course Mode: |
Full Time |
Course Duration: |
5 Year(s) |
Course Eligibility: |
XIIth or equivalent with minimum score
40% for candidates belonging to SC/ST
45% for candidates belonging to general category |
No.of Seats available: |
Not Available |
Course Fees: |
Not Available |
Course Description:
BSL is also offered by the college
2.
Diploma Course
Course Type: |
On Campus |
Course Specialization: |
Taxation Laws, Labour Laws and Labour Welfare, Co-operative Laws, Criminology |
Course Level: |
Diploma |
Course Medium: |
English |
Course Mode: |
Full Time |
Course Duration: |
Not Available |
Course Eligibility: |
Graduate in any discipline |
No.of Seats available: |
Not Available |
Course Fees: |
Not Available |
Course Description:
Not Available
3.
LLB
Course Type: |
On Campus |
Course Specialization: |
Not Applicable |
Course Level: |
Bachelors |
Course Medium: |
English |
Course Mode: |
Full Time |
Course Duration: |
3 Year(s) |
Course Eligibility: |
Graduate in any discipline with minimum score 40% for candidates belonging to SC/ST, 45% for candidates belonging to general category |
No.of Seats available: |
Not Available |
Course Fees: |
Not Available |
Course Description:
Not Available
4.
LLM
Course Type: |
On Campus |
Course Specialization: |
Labor Welfare and Labor Law |
Course Level: |
Masters |
Course Medium: |
English |
Course Mode: |
Full Time |
Course Duration: |
2 Year(s) |
Course Eligibility: |
Graduate in any discipline |
No.of Seats available: |
Not Available |
Course Fees: |
Not Available |
Course Description:
MLL&LW (Masters in Labour Law & Labour Welfare)
5.
PG Diploma
Course Type: |
On Campus |
Course Specialization: |
Alternative Dispute Resolution |
Course Level: |
PG Diploma |
Course Medium: |
English |
Course Mode: |
Full Time |
Course Duration: |
2 Year(s) |
Course Eligibility: |
Graduate in any discipline |
No.of Seats available: |
Not Available |
Course Fees: |
Not Available |
Course Description:
Not Available