Established Year: | 2003 |
Accreditation: | Not Available |
Status Of College: | Bar Council Approved |
College Management: | Private |
College Facilities: | Library, Computer Lab, Sports, Amphitheatre, Canteen, Hostel Facilities. |
College Information:
The Deccan Education Society, the parent body of several educational institutions spread over the landscape of Maharashtra, founded the Deccan Education Society Law College in 2004. It is affiliated with the Pune University and recognised by the Maharashtra Bar Council. It started off with both three and fiveyear law courses the latter offering students the B.S.L.LL.B. degree.
The course has been divided into semesters.AT DES Law College, its firmly believe that quality is never an accident but represents the wise choice of many alternatives. The mission statement of DESLC , ‘Making Excellence a Prevailing Attitude’, aptly sums the attempt of the college in exerting for the holistic advancement of every student.
The college acts as a catalyst for the continuous personal and professional growth of the student, so as to make him an intellectually alive and a morally and socially responsible citizen of the nation.its strive to bring the quitessence in every student by making the teaching environment learning centered.
One of the objectives of the college is to ditsll increasingly on the broader aspects of legal studies by developing the ability of the student to comprehend the social, economic, cultural and associated issues through a spirit of enquiry and analysis of the social events. The faculty provides its sincere, untiring and dedicated efforts on this path of discovery and commitment to the success of each student.
The course has been divided into semesters.AT DES Law College, its firmly believe that quality is never an accident but represents the wise choice of many alternatives. The mission statement of DESLC , ‘Making Excellence a Prevailing Attitude’, aptly sums the attempt of the college in exerting for the holistic advancement of every student.
The college acts as a catalyst for the continuous personal and professional growth of the student, so as to make him an intellectually alive and a morally and socially responsible citizen of the nation.its strive to bring the quitessence in every student by making the teaching environment learning centered.
One of the objectives of the college is to ditsll increasingly on the broader aspects of legal studies by developing the ability of the student to comprehend the social, economic, cultural and associated issues through a spirit of enquiry and analysis of the social events. The faculty provides its sincere, untiring and dedicated efforts on this path of discovery and commitment to the success of each student.