Established Year: | 1964 |
Accreditation: | NAAC “B GRADE” |
Status Of College: | Bar Council Approved |
College Management: | Private |
College Facilities: | Freeships, Scholarships and other Concessions, College Library, Legal Aid Clinic. |
College Information:
The college has been serving the society by imparting the valuebased legal education since its establishment in June 1964. It is the old and reputed college in this area. It is situated in Dayanand Nagar, Raviwar Peth, Solapur.It is affiliated to Solapur University, Solapur.
The college is registered with the Bar Council of India, New Delhi, under the Registration No.BCI/LE/DGBDLC/SLPR/SU/04/2002. It is a Hindi Linguistic Minority Institution.Besides providing and generating knowledge of law, the college aims at developing the students as successful lawyers, judges, legal advisors and academicians.
The main aim of the college is not only to impart the theoretical education but also to give such practical education which will enable the students to work efficiently in this field. The college has succeeded in achieving these goals. Many graduates from this college are wellestablished in the Legal practice.
The college is registered with the Bar Council of India, New Delhi, under the Registration No.BCI/LE/DGBDLC/SLPR/SU/04/2002. It is a Hindi Linguistic Minority Institution.Besides providing and generating knowledge of law, the college aims at developing the students as successful lawyers, judges, legal advisors and academicians.
The main aim of the college is not only to impart the theoretical education but also to give such practical education which will enable the students to work efficiently in this field. The college has succeeded in achieving these goals. Many graduates from this college are wellestablished in the Legal practice.