Established Year: | 2005 |
Accreditation: | Not Available |
Status Of College: | Bar Council Approved |
College Management: | Private |
College Facilities: | Not Available |
College Information:
Shri Vaishnav Institute of Law is one of the institutions run by 'Shri Vaishnav Vidyapeeth TRUST '. This trust and parental trust 'SHRI VAISHNAV SHAIKSHNIK & PARMARTHIK NYAS' are widely known for their educational institutions, hospitals, public benefit projects and social activities.
The Shri Vaishnav Institute of Law, Indore approved by the Bar Council of India and Government of M.P., is affiliated to D.A.V.V., Indore for B.A.LLB(Hons) five years course and threeyearsL.L.B. (Hons.) course.
This Institute was established during the year 2005.06 with the object to develop a frame of mind of young talented, dynamic and innovative people who can handle any problem of life and the present world.
Our aim & object is not only to achieve excellence in professional legal education but we desire to build the society and nation of dedicated and intelligent young men who believe in human values excellence and high standard in all spheres of life.
Here law teaching is blended with many other subjects like Economics, History, Sociology, Political Science, Financial Management & English etc. Convergence of knowledge is our key focal point.
It is a bold and complete synthetic experiment for integrated legal education and research.From modest beginning the S.V.I.L. has distinguished itself academically and professionally.
Today SVIL has been successful in instilling in its students a sense of broad prospective along with scholastic and reflexive capabilities bearing in mind larger national and humanitarian goals.
A number of retired hon'ble judges of the Supreme Court, High Court as well as senior advocates and learned professors have offered to assist the SVIL, Indore in its teaching andresearchprogrammes making education at SVIL, Indore a rare and exciting experience to the students.
The Shri Vaishnav Institute of Law, Indore approved by the Bar Council of India and Government of M.P., is affiliated to D.A.V.V., Indore for B.A.LLB(Hons) five years course and threeyearsL.L.B. (Hons.) course.
This Institute was established during the year 2005.06 with the object to develop a frame of mind of young talented, dynamic and innovative people who can handle any problem of life and the present world.
Our aim & object is not only to achieve excellence in professional legal education but we desire to build the society and nation of dedicated and intelligent young men who believe in human values excellence and high standard in all spheres of life.
Here law teaching is blended with many other subjects like Economics, History, Sociology, Political Science, Financial Management & English etc. Convergence of knowledge is our key focal point.
It is a bold and complete synthetic experiment for integrated legal education and research.From modest beginning the S.V.I.L. has distinguished itself academically and professionally.
Today SVIL has been successful in instilling in its students a sense of broad prospective along with scholastic and reflexive capabilities bearing in mind larger national and humanitarian goals.
A number of retired hon'ble judges of the Supreme Court, High Court as well as senior advocates and learned professors have offered to assist the SVIL, Indore in its teaching andresearchprogrammes making education at SVIL, Indore a rare and exciting experience to the students.