Established Year: | 1990 |
Accreditation: | Not Available |
Status Of College: | Bar Council Approved |
College Management: | Private |
College Facilities: | A Computer lab has been installed with 16 systems including 6 systems with Internet facility for the use of the students. A computer club is started with nominal yearly membership. |
College Information:
Pendekanti Law College was established by Vasavi Academy of Education and formally inaugurated on 13th April, 1991 by the then Chief Justice of India, Hon'ble Sri Justice Ranganadha Misra, with then Governor of Andhra Pradesh, Sri Krishna Kanth as the Chief Guest. The mission of the Academy is to arm young brains with competitive skills and technology and nurture holistic development of the individuals better tomorrow. The College started with the 3 year LL.B Evening Course in the first year 19901991, from the Second Year onwards the college introduced a 3 year LL.B Day Course, 15 year LL.B Course intended for the benefit of Postlntermediate students. The College at present has two sections of 80 students each of 3 year LL.B Course and one section of 80 students of 5 year LL.B course. To bring out hidden talents of the students, and to train them in court craft, the College has been conducting regular Moot Courts at College Level as well as at Regional Level by conducting Pendekanti Venkatasubbaiah Memorial South India Moot Court competitions.The College has a very good Library with more than 5000 books and a good number of Law Journals and Reference Books.