| Established Year: | 1933 |
| Accreditation: | Not Available |
| Status Of College: | Recognized by the State Bar Council of MadhyaPradesh & Bar Council of India |
| College Management: | Private |
| College Facilities: | Library, Hostel, Sports, Mess, Placements, Cultural Activities. |
College Information:
Hitkarini Law College is a Unit of Hitkarini Sabha established on 1st June 1933, situated at the Jones Ganj, Jabalpur, it is the oldest Law College of MadhyaPradesh, affiliated to Rani Durgawati Vishwa Vidhalaya (R.D.V.V.) and also recognized by the State Bar Council of MadhyaPradesh & Bar Council of India.
Since the inception of HLC it has been affiliated to various universities during the commemorating year in 1933, it was affiliated to Napur University there after to Sagar University, Jabalpur University and at present its affiliated with Rani Durgawati VishwaVidhyala, Jabalpur. The legal profession in India in a very remunerative field today. That is why there is a great demand for legal education.
The law student is a very informed person who often even while studying decides which stream he would like to take ones he passes out from college our college suggest the student to decide whether he would like to do litigation or corporate practice or would he joined a company or maybe go abroad to pursue foreign further studies and international opportunity.
After the software and BPO revolution stage is now being set for legal and financial BPO boom. It is not imperative than to train more and more legal recourses in India Hitkarini Law College provide the student to reach the goal.
Since the inception of HLC it has been affiliated to various universities during the commemorating year in 1933, it was affiliated to Napur University there after to Sagar University, Jabalpur University and at present its affiliated with Rani Durgawati VishwaVidhyala, Jabalpur. The legal profession in India in a very remunerative field today. That is why there is a great demand for legal education.
The law student is a very informed person who often even while studying decides which stream he would like to take ones he passes out from college our college suggest the student to decide whether he would like to do litigation or corporate practice or would he joined a company or maybe go abroad to pursue foreign further studies and international opportunity.
After the software and BPO revolution stage is now being set for legal and financial BPO boom. It is not imperative than to train more and more legal recourses in India Hitkarini Law College provide the student to reach the goal.
