| Established Year: | 1997 |
| Accreditation: | Not Available |
| Status Of College: | Bar Council Approved |
| College Management: | Government |
| College Facilities: | Not Available |
College Information:
The Government State Level Post Graduate College is established by the Govt. of Madhya Pradesh in the Session 1997 - 1998. Prior to this it was a part of Govt. Hamidia Arts., Commerce & Law College of the oldest institutions of Madhya Pradesh.
After the announcement by the then - President of India, Lt. Dr. Shankar Dayal Sharma, the Law Department of Govt. Hamidia College was given a status of an independent and separate Law College by the Government of Madhya Pradesh. The institution is providing quality legal education as well as research.
After the announcement by the then - President of India, Lt. Dr. Shankar Dayal Sharma, the Law Department of Govt. Hamidia College was given a status of an independent and separate Law College by the Government of Madhya Pradesh. The institution is providing quality legal education as well as research.
