Vivekananda College of Law | Law College in India | Course Information | College Facilities | Fees

Established Year:	1983
Accreditation:	Not Available
Status Of College:	Recognised by Bar Council of India
College Management:	Private
College Facilities:	Computer Lab, Library, Placement Cell,

College Information:

Vivekananda College of law was started in the year 1983 with the 3 yrs. LL.B., course. It also started the 5 yrs LL.B., course in the year 1986, when it was first introduced by the Bangalore University.

The college is approved by the bar council of India. New Delhi & affiliated to Karnataka law university. The education system includes class – room teaching, online and offline research, social service activities, moot court, legal aid, legal service, programs such as affore station and of social importance.

1. BA LLB

Course Type:	On Campus
Course Specialization:	Not Applicable
Course Level:	Bachelors
Course Medium:	English
Course Mode:	Full Time
Course Duration:	5 Year(s)
Course Eligibility:	A candidate for admission to this course shall have passed the PUC / 10+2 years of schooling recognized by the educational authorities of the central or state government or posses such academic qualifications which are considered equivalent to such 10+2 courses by the Bar Council of India.A candidate who fulfills the above requirement shall have obtained not less than 45% of the aggregate marks of the qualifying EXamination.Reservations for the SC/ST and other backward classes shall be made in accordance with the directions of Government in force, from time to time.The course of study extends over a period of five academic years and consists of ten semesters.However, a candidate who successfully completes the first three years shall be eligible for the award of the Degree of Bachelor of Academic Law (B.A.Law).
No.of Seats available:	80
Course Fees:	Not Available

Course Description: Not Available

2. Certification Course

Course Type:	On Campus
Course Specialization:	Information Technology Laws (PGDITL) and Corporate Laws (PGDCL)
Course Level:	Certification
Course Medium:	English
Course Mode:	Full Time
Course Duration:	6 Months
Course Eligibility:	Pass in 10 + 2 or PUC or JOC or equivalent
No.of Seats available:	Not Available
Course Fees:	Not Available

Course Description: Not Available

3. LLB

Course Type:	On Campus
Course Specialization:	Not Applicable
Course Level:	Bachelors
Course Medium:	English
Course Mode:	Full Time
Course Duration:	3 Year(s)
Course Eligibility:	A candidate for admission to this course shall posses a degree of Bangalore University or any other university recognized as equivalent thereto.Such candidates shall have obtained a minimum aggregate of 45% of marks in all the Degree examination put together.The student should belong to the 10+2+3 pattern of studies.Reservations for the SC/ST and other backward classes shall be governed by the University/Govt.orders.
No.of Seats available:	160
Course Fees:	Not Available

Course Description: Not Available

4. PG Diploma

Course Type:	On Campus
Course Specialization:	Intellectual Property Law
Course Level:	PG Diploma
Course Medium:	English
Course Mode:	Full Time
Course Duration:	Not Available
Course Eligibility:	Not Available
No.of Seats available:	Not Available
Course Fees:	Not Available

Course Description: Not Available