Established Year: | 1972 |
Accreditation: | Not Available |
Status Of College: | Bar Council Approved |
College Management: | Private |
College Facilities: | Library, Legal Aid Centre, Computers, Moot court, Mock Trials. |
College Information:
The Visveswarapura College of Law (V.V.Pura Law College) is one of the constituents of Bangalore University, set up by Vokkaligara Sangha to provide facilities for Professional Education. This is one of the oldest institutions in Bangalore University.The college was established in the year 1972 with a Three Year Law course. Later, in the year 1986, a Five Year Law course wasintroduced. V V Pura College of Law (VVPLC) and the Management of Vokkaligara Sangha have always been working towards the ultimate goal to promote social, cultural and educational aspirations of all sections of the people in the society. The institution is well known for good Legal education for the past 35 years. Many Alumni teachers and students have rendered theirvaluableservicesparticularly in the Judiciary. The study of Law is essential in everyone’s life, whether professional, non professional or career oriented. You have aptly and meaningfully decided to study Law.The college has an independent and exclusive campus for Law studies with modern infrastructure to support the growing needs of Legal education.