Established Year: | 1979 |
Accreditation: | Not Available |
Status Of College: | Bar Council Approved |
College Management: | Private |
College Facilities: | Scholarship finansial assistance, library, sports & games, legal service and research centre. |
College Information:
The College is having well qualified, experienced and dedicated Teaching Faculty for the upliftment of the Law Students and imparting the career guidance for becoming eminent Advocates, Prosecutors, Law Officers, Legal Advisors and Judges in their future endeavors without recourse to internship or training, Spacious class rooms for both courses i.e. 3yrs & 5yrs L.L.B Courses,Well furnished Library with Law Journals, Manuals, Digest, Law Books and Reference Books, Moot-Court with Similar Court atmosphere to equip the knowledge of the student Advocates in Mock trial.
And also in arguments on various Moot Court issues as part of Practical Trainings, play ground with sports material, modern canteen, and hostel and College bus for the students’ benefit.
Our College students so far have become Judges, Prosecutors, Law officers, Lecturers, Principles and other high level officials in various fields and many numbers of eminent Advocates.
And also in arguments on various Moot Court issues as part of Practical Trainings, play ground with sports material, modern canteen, and hostel and College bus for the students’ benefit.
Our College students so far have become Judges, Prosecutors, Law officers, Lecturers, Principles and other high level officials in various fields and many numbers of eminent Advocates.