| Established Year: |
1995 |
| Accreditation: |
Not Available |
| Status Of College: |
Recognized by Bar council of India |
| College Management: |
Private |
| College Facilities: |
Transpost, Library, Hostel, Sports and Recreation, ID Card. |
College Information:
Sree Krishna Education Society was founded by a philanthropist in the year 1974 with an aim and objective of providing general, professional and technical education and to serve the up coming generation by providing proper education, which is considered as a very noble service.The society endeavors to comfort the students with all the necessary knowledge and skills to become truly successful in the chosen field in whatever career a student may choose. The society aims at inculcating the values of hard work and discipline that are sure roads towards success in the minds of the students. A team of service oriented individuals, who aim at supporting these young minds to achieve their goals, forms the society.
1.
BA LLB
| Course Type: |
On Campus |
| Course Specialization: |
Not Applicable |
| Course Level: |
Bachelors |
| Course Medium: |
English |
| Course Mode: |
Full Time |
| Course Duration: |
5 Year(s) |
| Course Eligibility: |
Not Available |
| No.of Seats available: |
Not Available |
| Course Fees: |
Not Available |
Course Description:
Not Available
2.
LLB
| Course Type: |
On Campus |
| Course Specialization: |
Not Applicable |
| Course Level: |
Bachelors |
| Course Medium: |
English |
| Course Mode: |
Full Time |
| Course Duration: |
3 Year(s) |
| Course Eligibility: |
Candidates seeking admission to the 3 years Law Course should have passed any Bachelor degree from any recognized university or equivalent from Bar Council of India and should have secured minimum of 45% marks in aggregate.5% relaxation marks is given to SC/ST students in accordance with the direction of Government in force from time to time. |
| No.of Seats available: |
Not Available |
| Course Fees: |
Not Available |
Course Description:
The course is recognized by Bar council of India, New Delhi.Any student willing to pursue legal career and has completed a degree from any recognized Indian University with the prescribed percentage is eligible for admission to 3 years LL.B degree course.The duration of the course leading to the Bachelor degree in Law (LL.B) shall be of three academic years.The new education regulation provides compulsory practical training for students and also compulsory participation in moot courts.
