Shri Dharmasthala Manjunatheshwara Law College | Law College in India | Course Information | College Facilities | Fees

Established Year:	1974
Accreditation:	Accredited by NAAC with B ++ grade
Status Of College:	Approved by Bar Council of India
College Management:	Private
College Facilities:	Library, Moot Court Hall fitted with Court room facilities like Judge’s retiring room, accused box lawyer’s argument podium, visitors sitting arrangements, separate rooms for well equipped administrative office, faculty room with retiring facilities etc.

College Information:

In 1974 the college commenced under the Mysore University.The new building was inaugurated by the then Judge of Supreme Court of India, Hon'ble Mr.Justice Late K.S. Hegde.Mangalore University became the first University to introduce the 5 years L.L.B. in the whole of Karnataka State.

Our interest in bringing seriousness and professionalism depended on the commitment of the Management to do the best and the enthusiasm of the teachers to work with devotion.

SDM Law College, Shri Dharmasthala Manjunatheshwara Law College, SDM Law College and Centre for Post Graduate Studies in Law, Shri Dharmasthala Manjunatheshwara Law College and Centre for Post Graduate Studies in Law, Dharmasthala, Law College, Law College India, Law College Mangalore, Law School India, Law School, Law Colleges, Law Colleges India, Law Colleges Mangalore, Law Schools India, Law Schools, Veerendra Heggade.5 year integrated course started functioning along with he existing 3- year course.

The building and the infrastructure and teaching facility to meet the demands of the new 5 - year course was a great challenge. The management in all its magnanimity got ready to accommodate all the requirements by providing a magnificient building in which we are functioning now. The concept of Legal Aid is considered to be a very significant area under the Indian Constitution.

So the responsibility of participating in this activity by the Law colleges, was considered as necessary and relevant.S.D.M. Law college has been selected as a partner institution with National Law School of India University for an ambitious project connected with the Environmental Law sponsored by Centre for Environmental Educational Research and Advocacy.

We have successfully conducted National level workshop on Coastal Eco - system Management. Again we have the privilege of holding a 21 days National level Refresher Course on curiculum planning on Environmental Law.

1. BA LLB

Course Type:	On Campus
Course Specialization:	Not Applicable
Course Level:	Bachelors
Course Medium:	Not Available
Course Mode:	Full Time
Course Duration:	5 Year(s)
Course Eligibility:	A Candidate who has passed the two years Pre-University Examination conducted by the Pre-University Education Board in the State of Karnataka or any other examination considered as equivalent thereto, by the Mangalore University is eligible for admission for the first semester of Five year LL.B. Degree Programme. SDM, SDM Law College, Shri Dharmasthala Manjunatheshwara Law College, SDM Law College and Centre for Post Graduate Studies in Law, Shri Dharmasthala Manjunatheshwara Law College and Centre for Post Graduate Studies in Law, Dharmasthala, Law College, Law College India, Law College Mangalore, Law School India, Law School, Law Colleges, Law Colleges India, Law Colleges Mangalore, Law Schools India, Law Schools, Veerendra Heggade. Candidate who fulfills the above requirement (1) shall have obtained not less than 45% of the aggregate marks in the qualifying examination. SDM, SDM Law College, Shri Dharmasthala Manjunatheshwara Law College, SDM Law College and Centre for Post Graduate Studies in Law, Shri Dharmasthala Manjunatheshwara Law College and Centre for Post Graduate Studies in Law, Dharmasthala, Law College, Law College India, Law College Mangalore, Law School India, Law School, Law Colleges, Law Colleges India, Law Colleges Mangalore, Law Schools India, Law Schools, Veerendra Heggade Scheduled Caste, Scheduled Tribe and Physically, Orthopaedically handicapped candidates may be given a relaxation of 5% in the marks required.
No.of Seats available:	Not Available
Course Fees:	Not Available

Course Description:

The duration of the programme shall be five academic years comprising of 10 semesters each of 16 weeks duration SDM, SDM Law College, Shri Dharmasthala Manjunatheshwara Law College, SDM Law College and Centre for Post Graduate Studies in Law, Shri Dharmasthala Manjunatheshwara Law College and Centre for Post Graduate Studies in Law, Dharmasthala, Law College, Law College India, Law College Mangalore, Law School India, Law School, Law Colleges, Law Colleges India, Law Colleges Mangalore, Law Schools India, Law Schools, Veerendra Heggade.

A candidate who successfully completes the First three year (6 semesters) shall be eligible for the award of Degree of Bachelor of Academic Law (B.A.Law).The medium of instruction shall be English / Kannada.

2. Certification Course

Course Type:	On Campus
Course Specialization:	Cyber Law
Course Level:	Certification
Course Medium:	English
Course Mode:	Part Time
Course Duration:	6 Months
Course Eligibility:	The Course is recommended for graduates in any discipline. However considering the demand/need of the student community, the Course is made available for under graduate students as well. Before taking up the course, students are requested to study the Course contents and decide their own requirement and capability for timely completion of the course.
No.of Seats available:	Not Available
Course Fees:	Not Available

Course Description:

The Course will consist of fortnightly classes at the premises of the college. The Course is scheduled to begin on January and examination will be held in June.

A total of 48 hours of classroom teaching is scheduled through out. Each fortnight classes will be conducted on two days for three hours each. Classes will normally be conducted on Saturdays and Sundays.

The College reserves the right to schedule the classes on other days if found necessary. Appropriate Course material will be provided during the course.

3. LLB

Course Type:	On Campus
Course Specialization:	Not Applicable
Course Level:	Bachelors
Course Medium:	English
Course Mode:	Full Time
Course Duration:	3 Year(s)
Course Eligibility:	A candidate who has passed the Bachelors Degree / Masters Degree from University in any faculty or a bachelor / Masters Degree examination for any other University considered as equivalent thereto by the Mangalore University is eligible for admission to the First semester of Three year LL.B. programme.SDM, SDM Law College, Shri Dharmasthala Manjunatheshwara Law College, SDM Law College and Centre for Post Graduate Studies in Law, Shri Dharmasthala Manjunatheshwara Law College and Centre for Post Graduate Studies in Law, Dharmasthala, Law College, Law College India, Law College Mangalore, Law School India, Law School, Law Colleges, Law Colleges India, Law Colleges Mangalore, Law Schools India, Law Schools, Veerendra Heggade.A candidate who fulfills the above requirement (1) shall have obtained not less than 45% of the aggregate marks in the qualifying examination.SDM, SDM Law College, Shri Dharmasthala Manjunatheshwara Law College, SDM Law College and Centre for Post Graduate Studies in Law, Shri Dharmasthala Manjunatheshwara Law College and Centre for Post Graduate Studies in Law, Dharmasthala, Law College, Law College India, Law College Mangalore, Law School India, Law School, Law Colleges, Law Colleges India, Law Colleges Mangalore, Law Schools India, Law Schools, Veerendra Heggade.Scheduled Caste. Scheduled Tribe and Physically, Orthopaedically handicapped candidates may be given a relaxation of 5% in the marks required.
No.of Seats available:	Not Available
Course Fees:	Not Available

Course Description:

The Duration of the programme shall of three academic years comprising of 6 semesters each of 16 weeks duration. The medium of instruction shall be English / Kannada.

4. LLM

Course Type:	On Campus
Course Specialization:	Business and Trade Law
Course Level:	Masters
Course Medium:	English
Course Mode:	Full Time
Course Duration:	2 Year(s)
Course Eligibility:	Eligibility of the course is a pass in 3 years / 5 year LL.B. Degree examination with 45% of the aggregate of the qualifying examination.
No.of Seats available:	Not Available
Course Fees:	Not Available

Course Description:

The Department offers 4 Semester - 2 years Master Degree Course in Law with Specialistation in Business and Trade Laws.The Medium of Instruction shall be English.

5. PG Diploma

Course Type:	On Campus
Course Specialization:	Cyber Laws and Intellectual Property Rights
Course Level:	PG Diploma
Course Medium:	English
Course Mode:	Full Time
Course Duration:	12 Months
Course Eligibility:	Not Available
No.of Seats available:	Not Available
Course Fees:	Not Available

Course Description:

Post Graduate Diploma in Labour & Service Laws and Intellectual & Labor Laws