Established Year: | 1954 |
Accreditation: | Accredited B+ by NAAC |
Status Of College: | Bar Council Approved |
College Management: | Private |
College Facilities: | Moot Court, Computer Labs, Endowments, Recuritment Cell, Health Centre, NSS, Sports and Games. |
College Information:
The college is situated within 5 Kms. of Mysore Railway Station, Mysore, Called the city of Palaces and the Heritage capital. Sarada Vilas Law College is the second oldestcollegeestablished in the year 1954, next only to the Bangalore Law College which was established in the year 1952. It is one of the ten colleges established by the Parent Organisation: Sarada Vilas Educational Institutions. The Sarada Vilas Educational Institutions. has its glorious beginning in 1861. Rao Bahadur Bhakshi Narasappa started Sarada Vilas Law College to teach Sanskrit and in 1870 under the patronage of His Highness, the late Maharja Sri. Mummadi Krishnaraja Wodeyar, the primary school was established. Subsequently High School, Intermediate College, First Grade (Sciences) College, Law college, Teachers College, Pharmacy College were established.Sarada Vilas Law College is a Coeducational College affiliated to the University of Mysore. It was started by Prof. Sampige Venkatapathaiah, an educationist, freedom fighter and an advocate with himself as the first principal of the college. Since then the college has contributed for the development of legal education and rendered valuable services to the students in shaping their destinies. Sarada Vilas Law College is known for quality and excellence in legal education In 1954 we started the legal education under the patronage of the erstwhile rulers of Mysore. To begin with the college had F.L. and B.L. Courses which later on was converted into 3 years degree course. The Karnataka State Government extended granting aid benefits to the college in the year 1988. Ours is the only law college getting grants from State Government in Mysore City.