Established Year: | 1974 |
Accreditation: | Not Available |
Status Of College: | Bar Council Approved |
College Management: | Private |
College Facilities: | Not Available |
College Information:
The oxford college of Law established in the year 2003 affiliated to Bangalore University recognized by the Government of Karnataka and approved by the Bar council of India.
The Five year L L B course conristing of 10 semesters leading to Bachulors Degree in Law. The Law profession is highly respectable profession in the society. An Advocate can reform the society and educate the people about legal matters.
The Oxford College of Law prepares the students as the best professionals to meet the challenges in the legal procedures. Our College is committed to deliver quality education for our students.
The Five year L L B course conristing of 10 semesters leading to Bachulors Degree in Law. The Law profession is highly respectable profession in the society. An Advocate can reform the society and educate the people about legal matters.
The Oxford College of Law prepares the students as the best professionals to meet the challenges in the legal procedures. Our College is committed to deliver quality education for our students.