Established Year: | 1995 |
Accreditation: | Not Available |
Status Of College: | Recognized by Bar Council of India |
College Management: | Private |
College Facilities: | Not Available |
College Information:
In the year 1995, the Founder Chairman wanted to establish a centre of excellence in the area of legal studies and commenced working with the idea of starting a Law College to offer a 5year integrated programme leading to B.A L., LL.B Degree of the Bangalore University.
A request was made to the Bar Council to accord approval for the venture and approval was granted for the same and M. S. Ramaiah College of Law came to be established on 02111995. Ever since its inception, the college has committed itself to the task of imparting quality legal education. The academic leadership of the college has been held by competent persons.
The college has succeeded in placing itself in a central position by offering to the nation a stream of competent and value based professionals in the area of legal learning and this is evident from the fact that some of its graduates have been working in distinguished law firms and also in the corporate sector.
A request was made to the Bar Council to accord approval for the venture and approval was granted for the same and M. S. Ramaiah College of Law came to be established on 02111995. Ever since its inception, the college has committed itself to the task of imparting quality legal education. The academic leadership of the college has been held by competent persons.
The college has succeeded in placing itself in a central position by offering to the nation a stream of competent and value based professionals in the area of legal learning and this is evident from the fact that some of its graduates have been working in distinguished law firms and also in the corporate sector.