| Established Year: | 1975 |
| Accreditation: | Not Available |
| Status Of College: | Bar Council Approved |
| College Management: | Private |
| College Facilities: | Library,Moot Courts, Court, Central Jail and Police Station Visits, Legal Aid Cell, Human Rights Club, Workshop, Seminar, Symposia etc, Cultural Activities, Debate Union Activities, Multi-Gym, Indoor and Outdoor Sports, Hostels separately for boys & girls |
College Information:
In 1975, with the initiative of the Chairman of Board of Management K.L.E., famous Educationist, Philanthropist, a Social worker, Late Shri. Chidanand Baavprabhu Kore has established B.V.Bellad Law College, Belgaum. The college campus is situated in the heart of Belgaum city with other sister concern of K.L.E. Society popularly called as "Lingaraj Campus".
The College has enriched Library and also organized workshops, seminars etc., regularly to the interest of its stakeholders. The College is established as H.O. for the Law Academy and also conducting "InfoTech Law Course" for public at large. Recently, the College in association with KLE University, Belgaum has introduced one year P. G. Diploma in Cyber Law and Law & Medicine courses.
The Society established B. V. Bellad Law College in the 1975, and the College draws students from rural, urban and from other states. The Aluminous of the College have been placed in well-reputed practice and professions. Educationists, Judicial Officers and men from all walks of life visit and appreciate the College.
The Society also runs four other Law Colleges in the State of Karnataka. And all the five Law Colleges together have formed KLE Law Academy for excellence in legal education.
The College has enriched Library and also organized workshops, seminars etc., regularly to the interest of its stakeholders. The College is established as H.O. for the Law Academy and also conducting "InfoTech Law Course" for public at large. Recently, the College in association with KLE University, Belgaum has introduced one year P. G. Diploma in Cyber Law and Law & Medicine courses.
The Society established B. V. Bellad Law College in the 1975, and the College draws students from rural, urban and from other states. The Aluminous of the College have been placed in well-reputed practice and professions. Educationists, Judicial Officers and men from all walks of life visit and appreciate the College.
The Society also runs four other Law Colleges in the State of Karnataka. And all the five Law Colleges together have formed KLE Law Academy for excellence in legal education.
