| Established Year: | 1955 |
| Accreditation: | B++ grade by NAAC |
| Status of College: | Bar Council Approved |
| College Management: | Private |
| College Facilities: | Not Available |
College Information:
Situated in Hubli, this Law college was established in 1955. A spacious building houses apart from classrooms, a big library consisting of around 11700 valuable books on law. A unique software on Law has been installed to computers which provides all Supreme Court cases from 1950. This institution has turned out eminent personalities, past, and present. It has accredited with B++ grade by the NAAC.
