| Established Year: | 2006 |
| Accreditation: | Not Available |
| Status Of College: | Bar Council Approved |
| College Management: | Private |
| College Facilities: | It has its own building and has library, mute court hall, ladies room, canteen, reading room, NSS Unit etc. |
College Information:
The Law College at the society was started in the year 2006 to fulfill the Professional Higher Education of the students belonging to Sedam, Chincholi, Chittapur and bordering areas of Maheboobnagar District in Andhra Pradesh. It is affiliated to Gulbarga University, Gulbarga.
The first batch is appearing for Final Year Examination ( 2008-09 ).The college was inaugurated by Justice Shivaraj Patil in 2006. Former Governer and Justice Rama Jois, and Prof: J.S.Patil, Vice-Chancellor, Karnataka Law University, have visited the college and inspired the students.
Many Judges of High Court, District Court and local Senior and Junior Court have visited the college on various special occasions and inspired the students. The college also works closely with local Bar Council of Sedam and conducts a Law Awareness and Legal Aid Programme in N.S.S. Special Camp period.
It conducted a one day National Seminar on "Right to information Act 2005" on 30th March 2008 with collaboration Karnataka Institute for law and Parliamentary reform KILPAR.The Principal of the College is Prof. Savita.R.Giri, a law Professional.
The college has a staff of 5 and meets requirements of the Bar Council of India, New Delhi. It also has 4 guest lecturers to help impart higher quality education.It has its own building and has library, mute court hall, ladies room, canteen, reading room, NSS Unit etc.
The first batch is appearing for Final Year Examination ( 2008-09 ).The college was inaugurated by Justice Shivaraj Patil in 2006. Former Governer and Justice Rama Jois, and Prof: J.S.Patil, Vice-Chancellor, Karnataka Law University, have visited the college and inspired the students.
Many Judges of High Court, District Court and local Senior and Junior Court have visited the college on various special occasions and inspired the students. The college also works closely with local Bar Council of Sedam and conducts a Law Awareness and Legal Aid Programme in N.S.S. Special Camp period.
It conducted a one day National Seminar on "Right to information Act 2005" on 30th March 2008 with collaboration Karnataka Institute for law and Parliamentary reform KILPAR.The Principal of the College is Prof. Savita.R.Giri, a law Professional.
The college has a staff of 5 and meets requirements of the Bar Council of India, New Delhi. It also has 4 guest lecturers to help impart higher quality education.It has its own building and has library, mute court hall, ladies room, canteen, reading room, NSS Unit etc.
