Established Year: | 1983 |
Accreditation: | Not Available |
Status Of College: | Bar Council Approved |
College Management: | Private |
College Facilities: | Moot Court Hall, Legal Aid Cell, Computer Laboratory,Internet and E-mail, Library,Seminar Hall, Sports, Transport. |
College Information:
This college was established in 1983 with the objective of imparting legal education. The three years degree course was started in 1983 and the five years degree course was started in 1986.
The college is affiliated to Bangalore University and is recognized by the Bar Council of India, New Delhi. The college campus is situated in the heart of Bangalore city and is 5 km away from Bangalore Railway Station and Bus Stand.
The faculty members are well qualified, experienced and motivated. Prof. K.B.Kempe Gowda is the Principal. Large number of practicing lawyers deliver guest lectures to that students can get benefit of Practical cases. A moot court hall is set up for students to practice.
The college is affiliated to Bangalore University and is recognized by the Bar Council of India, New Delhi. The college campus is situated in the heart of Bangalore city and is 5 km away from Bangalore Railway Station and Bus Stand.
The faculty members are well qualified, experienced and motivated. Prof. K.B.Kempe Gowda is the Principal. Large number of practicing lawyers deliver guest lectures to that students can get benefit of Practical cases. A moot court hall is set up for students to practice.