Indira Priyadarshini College of Law | Law College in India | Course Information | College Facilities | Fees

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Established Year:	1985
Accreditation:	Not Available
Status Of College:	Approved by Bar Council of India
College Management:	Private
College Facilities:	Students are trained and encouragement is given to compulsorily participate in the Moot Court competition, Mock Parliament debates (in English & Kannada), Music competition and Talent riented activities for the student personality development.

College Information:

Pragathi Vidya Samsthe(R) was established in the year 1984-85 and registered under Karnataka State Society Act under the name and style of Indira Priyadarshini College of law by our Founder and Hon'ble Secretary Sri Halli Hanumanthappa, B.Sc., B.A.L., L.L.B., In the beginning, Government of Karnataka sanctioned permission to start 3 years Law Course (Day College) in the year 1994-95.

The College was granted affiliation by Bangalore University and approved by Bar Council of India, New Delhi. During the year 1997-98, 5 years Integrated Law Course (Day College) was granted affiliation by Bangalore University and approved by Bar Council of India, New Delhi.

The College also gives preference admission to SC/ST and BC's minorities and economically backward students.

1. BA LLB

Course Type:	On Campus
Course Specialization:	Not Applicable
Course Level:	Bachelors
Course Medium:	English
Course Mode:	Full Time
Course Duration:	5 Year(s)
Course Eligibility:	A candidate seeking admission to 5 years LL.B.,/BL., course should have passed an examination in 10+2/PUC pattern of schooling recognised by the Educational Authorities of the Central or State Government or Bar Council of India, New Delhi and should have secured a minimum of 45% marks at the final examinations.Candidates belonging to the SC/ST category may be given relaxation of 5%.candidates other than SC/ST category who have obtained the marks in aggregate between 40% - 45% at their qualifying examination are also eligible for admission thru'entrance test conducted by the College.
No.of Seats available:	Not Available
Course Fees:	Not Available

Course Description:

Student can opt to write the examination either in Kannada or English. However it should be mentioned in the duly filled up application form at the time of admission.

2. LLB

Course Type:	On Campus
Course Specialization:	Not Applicable
Course Level:	Bachelors
Course Medium:	Not Available
Course Mode:	Full Time
Course Duration:	3 Year(s)
Course Eligibility:	A candidate seeking admission to 3 years LL.B.,/BL., should have passed an examination in 10+2+3 pattern or any Degree or PG Degree obtained thru' Open University/Correspondence Course recognised by the Educational Authorities of the Central or State Government or Bar Council of India, New Delhi and should have secured a minimum of 45% marks at the final examinations.Candidates belonging to the SC/ST category may be given relaxation of 5%.candidates other than SC/ST category who have obtained the marks in aggregate between 40% - 45% at their qualifying examination are also eligible for admission thru'entrance test conducted by the College.
No.of Seats available:	Not Available
Course Fees:	Not Available

Course Description:

Student can opt to write the examination either in Kannada or English. However it should be mentioned in the duly filled up application form at the time of admission.

Name of College:	Indira Priyadarshini College of Law
College Address:	1, College Road, Attur, Attur Post, Yelahanka New Town, (Near KHB 4th Phase), Bengaluru Karnataka 560064
Phone Number:	91-80-22746789, 22746798 , 080-65332740
Fax:	Not Available
E-mail:	ipc.halliga@gmail.com, ipcprincipal@gmail.com
Website:	http://www.ipcollegeoflaw.com/