Established Year: | 1979 |
Accreditation: | Not Available |
Status Of College: | Approved by the Bar Council of India |
College Management: | Private |
College Facilities: | Not Available |
College Information:
The SocioLegal Services and Research Foundation has been leased out on perpetual basis 3 acres and 25 guntas of land for putting up building for the colleges. Further, the Foundation has been allotted 11,000 sq ft of land by the Bangalore Development Authority. The Foundation is having its own building measuring about 19,000 sq ft. with 11 class rooms each measuring 25 feet X 31 feet, one Moot Court hall of the same size an a library measuring about 2300 sq ft. all duly furnished, and also two large halls each measuring 40’ x 54’ feet.The Law College has been functioning ever since it was started in the year 1979 duly obtaining periodical Affiliation from the Bangalore University and also from the Bar Council of Indian. As up to the year of report from 19811982 to end of 20062007 the total number of students to have obtained the L.L.B degree from the College aggregates to 1650.Scholarship from the Government of India and the States’ Social Welfare Departments have been awarded to the SC and ST candidates, besides fees concession to the backward classes students of Foundation’s Law College regularly year after year. The total number of students who had the benefit of Scholarship Scheme aggregates to nearly about 500, while about 40 students got the benefit of the Fees Concession.The College of Management will start functioning from the academic year 200809. Bangalore University has inspected the Institute’s premise recently and will be granting the affiliation shortly with an intake of 40 seats.