Established Year: | Not Available |
Accreditation: | Accredited by NAAC and an ISO 9001:2000 Certified Institution |
Status Of College: | Bar Council Approved |
College Management: | Private |
College Facilities: | Library,Hostel, Hospital, Transportation, Cultural Fest, Placement Cell, Help Desk and Students Cell. |
College Information:
GCC has a track record of imparting quality education with an emphasis on life. The college strives to create a learningculture thatexemplifiesexcellenceinteaching,promoteslifelonglearning and prepares students for the challenges of tomorrow.
State of the art facilities, joboriented disciplines, brilliant faculty and international students from over 55 nations make GCC a name to reckon. Life at GCC consists of a wide variety of lifechanging activities. Explore the avenues by visiting us round the year and we shall always be happy to entertain your queries.
Innovative training methods with bounty of practical exposure during Academic studies along withProfessional competence acquired through experience and practice with efficient lawyers is the main yardstick of success.
There are various branches of specialization in law like civil law, criminal law, corporate law, property law, income tax law, marine law, public international law, family law, labor law, press law, excise law, constitutional law, administration law, sale of goods law, trade mark, copyright and patent law etc. one can choose from.
State of the art facilities, joboriented disciplines, brilliant faculty and international students from over 55 nations make GCC a name to reckon. Life at GCC consists of a wide variety of lifechanging activities. Explore the avenues by visiting us round the year and we shall always be happy to entertain your queries.
Innovative training methods with bounty of practical exposure during Academic studies along withProfessional competence acquired through experience and practice with efficient lawyers is the main yardstick of success.
There are various branches of specialization in law like civil law, criminal law, corporate law, property law, income tax law, marine law, public international law, family law, labor law, press law, excise law, constitutional law, administration law, sale of goods law, trade mark, copyright and patent law etc. one can choose from.