| Established Year: |
2000 |
| Accreditation: |
Not Available |
| Status Of College: |
Bar Council Approved |
| College Management: |
Not Available |
| College Facilities: |
Not Available |
College Information:
Cyber Law College.com is promoted by Na.Vijayashankar, better known as Naavi, the well known Cyber Law Consultant in India. He was the author of the first book on Cyber Laws in India and a pioneer in the spreading of Cyber Law Education in the country.Cyber Law College.com is the first dedicated Cyber Law Education Center in India either offline or online reflecting Naavi's path breaking achievements.Naavi, is an EBusiness Consultant presently stationed in Bangalore India. He has a rich professional experience spanning nearly 3 decades in the fields of Banking, Financial Services, Advertising and Marketing. He is the founder of Naavi.org the premier Cyber Law Portal in India. He is also involved in several Netizen's initiatives in India for better Cyber Regulations and Cyber Security.Naavi, is presently working on a major national initiative on EGovernance which includes Education as an integral part of EGovernance.The efforts of Naavi are being sponsored Ujvala Consultants Pvt Ltd a company dedicated to bringing Cyber Law related B2B services to the community.
1.
Certification Course
| Course Type: |
On Campus |
| Course Specialization: |
Cyber Law |
| Course Level: |
Certification |
| Course Medium: |
Not Available |
| Course Mode: |
Full Time |
| Course Duration: |
2 Months |
| Course Eligibility: |
The Course is recommended for graduates in any discipline. However considering the demand from the student community, the Course is made available for under graduate students in Law and Technology as well. |
| No.of Seats available: |
Not Available |
| Course Fees: |
Rs. 3000 |
Course Description:
Certificate Course in Cyber Crime Laws (CCCL) from Cyber Law College is a Course meant to provide an in-depth understanding of Cyber Crime Laws as applicable in India. The course is a 40% credit part of the Diploma in Cyber Laws conducted by Cyber Law College. The two other parts of the Diploma Course comprise “Certificate in Digital Contract Laws” (CDCL) and “Certificate in Cyber Law Compliance” (CCLC) each of which carry 30% credit towards completion of the PG Diploma Course. Interested students may continue with the other credit parts and acquire the PG Diploma Course.
2.
Diploma Course
| Course Type: |
On Campus |
| Course Specialization: |
Cyber Law |
| Course Level: |
Diploma |
| Course Medium: |
English |
| Course Mode: |
Full Time |
| Course Duration: |
4 Months |
| Course Eligibility: |
The Course is recommended for graduates in any discipline. However considering the demand from the student community, the Course is made available for Under graduate students as well. |
| No.of Seats available: |
Not Available |
| Course Fees: |
Rs. 6000 |
Course Description:
On payment of an Examination and Certification fee of Rs 2000/-, the student will be registered as an external student to the PG Diploma Course being conducted at Bangalore in association with KLE Law College, Rajaji Nagar. The student will take the examination along with the other offline students and get a certificate jointly issued by Cyber Law College and KLE Law College
