Established Year: |
1963 |
Accreditation: |
Not Available |
Status Of College: |
Bar Council Approved |
College Management: |
Private |
College Facilities: |
The College has an extensive fully computerised Library of standard Law Books and Journals, which include the Common Wealth Law Reports, US Reports, All England Reports, Halsbury’s Laws of England |
College Information:
The College, which is in the heart of the city was started during the academic year 1963-64 under the aegis of the BMS Educational Trust. The Trust is named after late Dharmaprakasha Rajakaryaprasaktha B.M. Sreenivasaiah, whose philanthropy resulted in the establishment of the First Engineering College under the Private Management of the State of Karnataka.
1.
BA LLB
Course Type: |
On Campus |
Course Specialization: |
Not Applicable |
Course Level: |
Bachelors |
Course Medium: |
English |
Course Mode: |
Full Time |
Course Duration: |
5 Year(s) |
Course Eligibility: |
An applicant who passed the 10
=2 examination with atleast 45% marks and 20 years of age. |
No.of Seats available: |
Not Available |
Course Fees: |
Not Available |
Course Description:
The College offers a course of study leading to B.A., LL.B., of 5 - year degree course (Semester Scheme) conferred by the Karnataka State Law University, which is prescribed by the Bar Council of India, under the Advocates Act, 1961, The Bachelor’s Degree in Law B.A.,(LL.B.,) shall be of five academic years (10 Semesters). A student who successfully completes the first Five years (I & VI Semester) shall be eligible for the award of the Degree of B.A.,(Law). A student who successfully completes the three year LL.B., Course (I to X Semesters) shall be eligible for the award of the Degree of LL.B., (Legum Baccalaureus).
2.
LLB
Course Type: |
On Campus |
Course Specialization: |
Not Applicable |
Course Level: |
Bachelors |
Course Medium: |
English |
Course Mode: |
Full Time |
Course Duration: |
3 Year(s) |
Course Eligibility: |
Not Available |
No.of Seats available: |
Not Available |
Course Fees: |
Not Available |
Course Description:
The college also offers a course of study leading to LL.B., 3 Year Degree Course (Semester Scheme) conferred by the Karnataka State Law University, which is prescribed by the Bar Council of India under Advocates Act, 1961 with its power conferred under secion 7(h) of the Act. The Bachelor Degree in Law LL.B., shall be 3 academic years (semester scheme). A student who successfully completes the 3 Year LL.B., Degree 1st semester to 6th semester shall be eligible for award of 3 Year Degree of LL.B., (Legum Baccalaureus).