Bharath Education Society was registered under the K.S.R Act, 1960 during the year 1971. with the sole object of establishing schools, colleges and hostels in the state of Karnataka and to introduce any possible improvements in the system of education in its institutions from time to time.The Administration of affairs of the society is vested in the Managing Committee consisting of persons with administrative efficiency and experience from all walks of life.The Bharath Education Society is running Nursery and Primary School, High School, Pre-University college of Arts, Commerce and Science with vocational courses, Degree college of Arts, Commerce, Science. BBM, Bachelor of Education, Polytechnic,Institute of Pharmacy,Diploma in Education,Evening Degree college of Arts & Commerce, Pre-University Evening college of Arts and Commerce, Women’s Hostel and Law college of 3 year and 5 year Course in Jayanagar,Bangalore City. On the recommendation of the Government of Karnataka the Bangalore University has accorded sanction of affiliation to start 5 year LL.B course by the society from the academic year 1997-1998 and recognized by the Bar Council of India and 3 year LLB Course by the society start from the academic year 2005-2006 and recognized by the Bar Council of India.The college is administered and managed by the Governing Council duly constituted by the Society. The Society has appointed qualified and competent staff to teach the subjects in the Law College.

1. BA LLB

2. LLB