| Established Year: |
1948 |
| Accreditation: |
Not Available |
| Status Of College: |
Bar Council Approved |
| College Management: |
Not Available |
| College Facilities: |
Seminars, workshops, Internships, Mandatory trial-court visits, Legal-aid programs, Research and projects, Model parliament and Moot court activities. |
College Information:
The University Law College[1], Bangalore University, located in the garden city of Bangalore, is a pioneer legal-education institution in the state of Karnataka. The college, popularly known as ULC - Bangalore, is widely recognized as one of the country’s best government run law schools.
It has consistently been ranked amongst the top 10 law colleges in India by India Today in its annual reports, with the highlight being ranked as the 2nd best law college in the country for the year 2001
1.
BA LLB
| Course Type: |
On Campus |
| Course Specialization: |
Not Applicable |
| Course Level: |
Bachelors |
| Course Medium: |
English |
| Course Mode: |
Full Time |
| Course Duration: |
5 Year(s) |
| Course Eligibility: |
Not Available |
| No.of Seats available: |
100 |
| Course Fees: |
Not Available |
Course Description:
In the year 1982, Prof. Dr. V.B Coutinho became the Principal of ULC. During his term, the college emphatically transformed into one of the first professional law colleges in the country by introducing the five-year integrated B.A.L,LL.B. program for the first time, in the academic year 1986-87. This was an initiative to achieve higher standards in legal education.
A few years thereafter, the Committee on Subordinate Legislation of the 10th Lok Sabha, the Committee of Judges on Legal Education appointed by the Chief Justice of India in 1993, and the All India Law Ministers Conference in 1994 unanimously recommended the adoption of the five year LL.B. program as the course for professional legal education.
2.
LLM
| Course Type: |
On Campus |
| Course Specialization: |
Criminal Law, Business Law, Constitution and Legal Order , Labour, Capital and Law, and Environmental Law |
| Course Level: |
Masters |
| Course Medium: |
English |
| Course Mode: |
Full Time |
| Course Duration: |
2 Year(s) |
| Course Eligibility: |
Not Available |
| No.of Seats available: |
60 |
| Course Fees: |
Not Available |
Course Description:
The Post-Graduate Department of Studies & Research in Law has been offering LL.M. programme in 5 different branches with an intake of 12 students under per branch.
