| Established Year: |
2006 |
| Accreditation: |
Not Available |
| Status Of College: |
Bar Council Approved |
| College Management: |
Private |
| College Facilities: |
Practical examination include service to the people through legal awareness Campus, free legal aid and other services such as getting senior citizen cards done & other facilities, Library, Moot Court and Cultural Activities |
College Information:
The Arunodaya Institute of Legal Studies has been established with a farsighted vision of providing a quality education to satisfy the needs of the students. We have enthusiastic and committed faculty to ensure that the students achieve a high degree of academics of personality through curricular activities.
1.
LLB
| Course Type: |
On Campus |
| Course Specialization: |
Not Applicable |
| Course Level: |
Bachelors |
| Course Medium: |
English English |
| Course Mode: |
Full Time |
| Course Duration: |
3 Year(s) |
| Course Eligibility: |
An applicant who has successfully completed bPre-University Course or Senior Secondary School course ('+2') or equivalent such as (11+1, 'A' level in Senior School Leaving Certificate Course) from a recognised University of India or outside or from Senior Secondary Board or equivalent institute or recognised by the Union or by the State Government or from any equivalent institution from a foreign country recognised by the government of that country for the purpose of issue of qualifying certificate on successful completion of the course, may apply for and be admitted into the course.
Provide that applicants who have obtained +2 Higher Secondary Pass Certificate or First Degree Certificate after prosecuting studies in distance or correspondence method shall also be considered as eligible for admission to the course.
Minimum precentage of marks in qualifying examination shall not be below 45% (44.5% and above shall be treated as 45%) of total marks in case of general category applicants and 40% (39.5% and above shall be treated as 40%) of total marks in case of SC and ST applicants. |
| No.of Seats available: |
Not Available |
| Course Fees: |
Not Available |
Course Description:
A student who successfully completes the I to VI Semester is eligible for the award of the Degree BAL (Bachelor of Academic Laws)
