| Established Year: | 1971 |
| Accreditation: | Not Available |
| Status Of College: | Bar Council Approved |
| College Management: | Private |
| College Facilities: | Not Available |
College Information:
This is a two year programme of regular study. Under the newly approved UGC syllabus which is spread over four semesters, a candidate has to study two subjects which are compulsory in every semester i.e. from 1st to IIIrd and one additional paper to be selected from the specialization group offered by the candidate in each of these semesters.
In the IVth semester, the candidate is required to write a dissertation which is of 200 marks including a viva-voce of 50 marks. The courses designed cover Theory Paper of 60 marks each plus 40 marks in each course assigned for home assignment and seminar paper presentations.
The Faculty of Law offers Ph.D. Programme which is spread over two to three years. The basic requirements for seeking admissions to this course is LL.M. Degree with 55% marks and a plus B career as per UGC norms. The basic thrust is on inter-disciplinary approach.
In the IVth semester, the candidate is required to write a dissertation which is of 200 marks including a viva-voce of 50 marks. The courses designed cover Theory Paper of 60 marks each plus 40 marks in each course assigned for home assignment and seminar paper presentations.
The Faculty of Law offers Ph.D. Programme which is spread over two to three years. The basic requirements for seeking admissions to this course is LL.M. Degree with 55% marks and a plus B career as per UGC norms. The basic thrust is on inter-disciplinary approach.
