| Established Year: | 2003 |
| Accreditation: | Not Available |
| Status Of College: | Bar Council Approved |
| College Management: | Private |
| College Facilities: | Class Rooms, Seminar Rooms, Workshops, Library, Hostels, Transportation, Placement Cell, Security System, Canteens |
College Information:
H.P.College of Law, Kala Amb, was the first law institution in the private sector in the state of Himachal Pradesh established in 2002 with the objective to impart legal education. The College is committed to producing lawyers, well equipped to enter the legal profession, and also, to render legal services towards the fulfillment of the Constitutional Directives of providing legal aid and assistance and ensuring opportunity for securing justice to members of the society. It is one of the four colleges in the state of Himachal Pradesh, where 3 years law course and 5 year law course (B.A. LL.B) is in operation. The college started in the year 2003. The students of the Law College have excelled themselves in the university examination of Law held in June 2006. The students of this college bagged the 3rd, 6th and 10th position in the University and, again, in year 2007, the students of the college bagged 3rd and 4th position amongst the best five students of the H.P.University. The meritorious students were rewarded in the annual function held in the year 2007.
