| Established Year: | 1969 |
| Accreditation: | Not Available |
| Status Of College: | Bar Council Approved |
| College Management: | Not Available |
| College Facilities: | Computer Centre, Study Centre, Health Centre, NSS, NCC, Research Centre, Youth and Cultural Affairs. |
College Information:
The Law Department was established in 1969 as the first Law Department in the State of Haryana to impart legal education and to conduct original and fundamental research in the contemporary areas of law and allied subjects. Since its inception, very renowned, eminent and outstanding scholars have headed the Department.
The Department is one of the first Teaching Departments in the country, which started Legal Aid and Advice Programme for the poor and needy. Legal and para-legal services are offered by the Faculty members,students, retired judges, public spirited lawyers and retired civil servants including social action groups.
Clinical legal Education constitute an important component and tool for providing actual practical training on the art of advocacy, presentation and legal writing. The Clinic not only provides services to the people but also caters to the need for professional education and training of the law students.
The Department is publishing its own Law Journal entitled Kurukshetra Law Journal since 1971. It is an annual publication containing scholarly contributions from the Faculty members as well as other eminent scholars from India and abroad. The Journal has wide international circulation.
The Department is one of the first Teaching Departments in the country, which started Legal Aid and Advice Programme for the poor and needy. Legal and para-legal services are offered by the Faculty members,students, retired judges, public spirited lawyers and retired civil servants including social action groups.
Clinical legal Education constitute an important component and tool for providing actual practical training on the art of advocacy, presentation and legal writing. The Clinic not only provides services to the people but also caters to the need for professional education and training of the law students.
The Department is publishing its own Law Journal entitled Kurukshetra Law Journal since 1971. It is an annual publication containing scholarly contributions from the Faculty members as well as other eminent scholars from India and abroad. The Journal has wide international circulation.
