| Established Year: |
2003 |
| Accreditation: |
Not Available |
| Status Of College: |
Approved by Bar Council Of India |
| College Management: |
Private |
| College Facilities: |
Well equipped classrooms,Library, Computer Lab, Hostel Facilities, Legal Aid Clinic, Human Rights Protection Cell and Consumer Protection Cell,Moot Court Hall, Recreation Room, Canteen, Games for Boys and Girls and Placement cell. |
College Information:
C.R Law College,under the aegis of Jat Educational Society,upholds the SocietycreedoofDiscipline, Dedication and Determination to the hilt. It is a new and young collegewhose vibrancy and youthful outlook is reflected in its course curriculum, its attitude towards students and the overall ambience. In its short stint of operations, it has made a mark with innovative training methods and a strong emphasis on practical exposure to the students. Ample opportunity towards Cocurricular & Extra Curricular activities makes for a healthy and stress free environment. The College is dedicated to create a new breed of dynamic and future ready Law Graduates who will be in a position to use the knowledge acquired here towards the creation of a better society and indeed, a brighter future for themselves.The C.R. Law College, Hisar established in year 2003 to conduct 3 years (Professional) law course. It is a leading self financing law college imparting education in the state of Haryana. The Law College is committed to impart outstanding quality legal education at par with the premier Law institutions in India. The Law College is located at Hisar on Rajgarh Road, Adjacent Radio Station, just 3.5 km from the Bus stand 2 K.M. from the Railway station. Frequent transport facility available from the major points of the city to the college.
1.
BA LLB
| Course Type: |
On Campus |
| Course Specialization: |
Not Applicable |
| Course Level: |
Bachelors |
| Course Medium: |
English |
| Course Mode: |
Full Time |
| Course Duration: |
5 Year(s) |
| Course Eligibility: |
B.A LL.B. (Hons.) 5-year Integrated Course Bachelor’s Degree or Master’s Degree (2-Year Course) Examination of the Kurukshetra University or any Examination recognized as equivalent thereto, with English as one of the subjects in the qualifying examination and with at least 45% marks in the aggregate (40% for SC/ST candidates) in either of these Degree (One-Year Degree/Diploma Courses like, D.P.Ed., M.Ed., B.Ed., B.Lib. Sc., etc. shall not be considered as equivalent to Bachelor’s Degree). |
| No.of Seats available: |
120 |
| Course Fees: |
Not Available |
Course Description:
A candidate who has passed Senior Secondary Certificate Examination (10+2 standard) from the board of School Education, Haryana or an Examination reconized as equivalent thereto, with 505 marks in the aggregate with five subjects including the subject of English shall be eligible to seek admission in the first semestar of B.A. LLB (Hons.) 5-year Integrated Course.
2.
LLB
| Course Type: |
On Campus |
| Course Specialization: |
Not Applicable |
| Course Level: |
Bachelors |
| Course Medium: |
English English |
| Course Mode: |
Full Time |
| Course Duration: |
3 Year(s) |
| Course Eligibility: |
LL.B. (Professional) 3-year Degree Course Bachelor’s Degree or Master’s Degree (2-Year Course) Examination of the Kurukshetra University or any Examination recognized as equivalent thereto, with English as one of the subjects in the qualifying examination and with at least 45% marks in the aggregate (40% for SC/ST candidates) in either of these Degree (One-Year Degree/Diploma Courses like, D.P.Ed., M.Ed., B.Ed., B.Lib. Sc., etc. shall not be considered as equivalent to Bachelor’s Degree). |
| No.of Seats available: |
160 |
| Course Fees: |
Rs. 32500 |
Course Description:
There are 160 seats in the College and reservation is as per University rules/Govt. of Haryana rules shown in this prospectus under the heading Reservation, Distribution of seats.The Law course is of three year duration with annual examination system with the aim of imparting legal education of the highest standard to enable the students to excel in the domain of law and allied spheres.
