Faculty of Law, The Maharaja Sayajirao University of Baroda | Law College in India | Course Information | College Facilities | Fees

Established Year:	1962
Accreditation:	Not Available
Status Of College:	Bar Council Approved
College Management:	Private
College Facilities:	Health Center, Computer Center, University Press, Guest House,Halls of Residence, Department of Physical Education,General Education Center, MSU Union,National Cadet Corps(N.C.C.) and National Service Scheme(N.S.S.).

College Information:

The Faculty of Law, M.S. University, Baroda has been a premier law institute in Gujarat since the sixties.bThe varied academic talent of the faculty is capable to tackle the emerging legal trends.

It offers various courses like LLB (General) , LLB (Special) ,LLM (Business Law), LLM (Criminal Law), Post Graduate Diploma in Taxation Practice, Post Graduate Diploma in Labour Practice , Post Graduate Diploma in Cyber Law, Post Graduate Diploma in Human Rights , B.A.LL.B. (Five Years Integrated Law Degree Course) and PhD. program.

Over the years, the Faculty has expanded quantitatively as well as qualitatively to meet the ever-increasing educational needs of the Cosmopolitan city of Vadodara. The Faculty of Law has produced several eminent lawyers and judges of the Gujarat High Court.

1. LLB

Course Type:	On Campus
Course Specialization:	Not Applicable
Course Level:	Bachelors
Course Medium:	English
Course Mode:	Full Time
Course Duration:	3 Year(s)
Course Eligibility:	Bachelor's Degree examination of this University in the Faculties of Arts, Science, Commerce, Medicine, Technology and Engineering, Home Science of this University or an Examination recognized as equivalent thereto under 10+2+3 pattern of education or the B.B.A. (Bachelor of Business Administration) examination of Sardar Patel University, or the Bachelor's Degree Examination in Agriculture or Pharmacy of any other Statutory University provided that such candidates have obtained atleast 40% marks in the aggregate at any of the above qualifying examination.Candidates for admission to the LL.B. (Special) class must have passed the Second LL.B. (General) examination of this university or an examination recognized as equivalent there to of any statutory university of India.
No.of Seats available:	Not Available
Course Fees:	Not Available

Course Description:

Bachelor of Laws(General):
Bachelor's Degree examination of this University in the Faculties of Arts, Science, Commerce, Medicine, Technology and Engineering, Home Science of this University or an Examination recognized as equivalent thereto under 10+2+3 pattern of education or the B.B.A. (Bachelor of Business Administration) examination of Sardar Patel University, or the Bachelor's Degree Examination in Agriculture or Pharmacy of any other Statutory University provided that such candidates have obtained atleast 40% marks in the aggregate at any of the above qualifying examination. Bachelor of Laws(Special):

Candidates for admission to the LL.B. (Special) class must have passed the Second LL.B. (General) examination of this university or an examination recognized as equivalent there to of any statutory university of India.

2. LLM

Course Type:	On Campus
Course Specialization:	Not Available
Course Level:	Masters
Course Medium:	Not Available
Course Mode:	Full Time
Course Duration:	2 Year(s)
Course Eligibility:	Graduates in law of this University � LL.B. (General) or LL.B. (Special) or those who have passed an examination recognized to be equivalent thereto are eligible to apply for admission to the Master of Law Part - 1. The duration of this course is of two years.
No.of Seats available:	Not Available
Course Fees:	Not Available