| Established Year: | 1981 |
| Accreditation: | Not Available |
| Status Of College: | Bar Council Approved |
| College Management: | Private |
| College Facilities: | Not Available |
College Information:
Daita Sriramulu Hindu College of Law, Machilipatnam is one of the oldest self financed Institutions in the State of Andhra Pradesh to impart high quality of legal education. The College is affiliated to Acharya Nagarjuna University located in the historic town Machilipatnam which is also the head quarters of the Krishna District.
The College was established and founded in the year 1982-1983 with the permission of Bar Council of India, New Delhi by “The Hindu High & Branch School Society” (Estd., in 1896) under the able guidence of Late Daita Madhusudana Sastry, an educationist and a prominent advocate. The College campus is centrally located and is very nearby to RTC Complex and Machilipatnam Railway Station.
The College offers 3 Year LL.B., Degree Course with an intake of 60 Students per Section. The Institution is equipped with excellent infra-structure and is run by highly qualified and experienced Staff.The College is being visited by Prominent Judges of Andhra Pradesh High Court every year as Chief Guests at our annual functions
The College was established and founded in the year 1982-1983 with the permission of Bar Council of India, New Delhi by “The Hindu High & Branch School Society” (Estd., in 1896) under the able guidence of Late Daita Madhusudana Sastry, an educationist and a prominent advocate. The College campus is centrally located and is very nearby to RTC Complex and Machilipatnam Railway Station.
The College offers 3 Year LL.B., Degree Course with an intake of 60 Students per Section. The Institution is equipped with excellent infra-structure and is run by highly qualified and experienced Staff.The College is being visited by Prominent Judges of Andhra Pradesh High Court every year as Chief Guests at our annual functions
