| Established Year: | 1961 |
| Accreditation: | Accredited by NAAC with B Grade |
| Status Of College: | Permanent affiliation by Bar Council of India |
| College Management: | Not Available |
| College Facilities: | The College has very specious Library room having collection of more than 10,000 Law books and reference books, Law Journals, encyclopedias and Magazines. The Library is equipped with computer and internet facility as well as the AIR Case Finder software. |
College Information:
Maneklal Nanavati Law College ranks among one of the premier institutions of the Gujarat Law Society located at Lal Darwaja, the centre of the city of Ahmedabad. In June 1961, the College was inaugurated by the first Chief Justice of the High Court of Gujarat, Hon’ble Mr. Justice K. T. Desai.
The College was the third Law College established by the Gujarat Law Society in order to cater the need of the society. The College was the only afternoon Law College of the Gujarat Law Society at the time of establishment. Initially the College was named as the "New Law College".
In the year 1976, the name of the College was changed as "Maneklal Nanavati Law College" from the name of advocate shri Maneklal Nanavati. Late Shri Maneklal Nanavati was an eminent lawyer of the State of Gujarat, started his practice from a small village of Gujarat, Jambusar.
The College was the third Law College established by the Gujarat Law Society in order to cater the need of the society. The College was the only afternoon Law College of the Gujarat Law Society at the time of establishment. Initially the College was named as the "New Law College".
In the year 1976, the name of the College was changed as "Maneklal Nanavati Law College" from the name of advocate shri Maneklal Nanavati. Late Shri Maneklal Nanavati was an eminent lawyer of the State of Gujarat, started his practice from a small village of Gujarat, Jambusar.
