| Established Year: | 1973 |
| Accreditation: | Not Available |
| Status of College: | Bar Council Approved |
| College Management: | Private |
| College Facilities: | Not Available |
College Information:
Dr. B. R. Ambedkar Law College in Hyderabad is a renowned institution that has been empowering students with legal education for decades. With a focus on social justice and equality, the college has produced numerous accomplished legal professionals who have made a significant impact on society. This presentation will delve into the rich history and contributions of Dr. B. R. Ambedkar Law College. Dr B R Ambedkar Law College, an integral part of Dr B R Ambedkar Educational Institutions was established in the year 1991, by late G. Venkataswamy Garu, the then Member of Parliament and Deputy Floor leader during 2000-2001. He was also a visionary for a progressive society.
It is a moment of pride for our college for having completed glorious 32 years of establishment. Imparting legal education was the most cherished dream of our founder Chairman Late.Sri G. Venkat Swamy Garu. Since its establishment in 1991, Dr. B R Ambedkar Law College has been successful in producing legal luminaries, bureaucrats & judges.
It is a moment of pride for our college for having completed glorious 32 years of establishment. Imparting legal education was the most cherished dream of our founder Chairman Late.Sri G. Venkat Swamy Garu. Since its establishment in 1991, Dr. B R Ambedkar Law College has been successful in producing legal luminaries, bureaucrats & judges.


