| Established Year: |
1979 |
| Accreditation: |
Not Available |
| Status Of College: |
Bar Council Approved |
| College Management: |
Private |
| College Facilities: |
Computer Lab, Air Conditioned Auditorium, Library and Indoor Sports Complex. |
College Information:
The college is situated on a spacious land area at Tansor, Comba, Margao in a multistoreyed building, at the heart of a beautiful scenic environment, providing a conducive atmosphere for learning. It has a sufficient number of classroom, spacious and well ventilated.
In addition to the classrooms the college has a Staff room, Common room, independent Moot-Court hall,independent Computer lab, Gymkhana room and other facilities. The college has well equipped independent library block. The college is a full-time college and)functions from 8.00 a.m. to 6.00 ,p.m.
It has a well qualified and competent teaching faculty and administrative staff.The college has distinguished and excellent record for over two decades. The college has organised various activities like Moot-Court competitions, Law festival, Seminars and symposiums on lively topics as well as topics of national importance.
College has given to the society and community, alumini whose services have been laudable and who occupy high positions. Besides that, college has an excellent records at the University examinations.
The Management of Vidya Vikas Mandal felt that an independent infrastructure is necessary for legal education. Management is dynamic and progressive as the present edifice was completed in a record time i.e. Within a period of one year.
1.
BA LLB
| Course Type: |
On Campus |
| Course Specialization: |
Not Applicable |
| Course Level: |
Bachelors |
| Course Medium: |
English |
| Course Mode: |
Full Time |
| Course Duration: |
5 Year(s) |
| Course Eligibility: |
A candidate seeking admission for LL.B. Degree course must be a graduate of a recognized University with 45% marks in the aggregate or must possess such
academic qualifications which are considered equivalent to a graduate's degree of a University by the Bar Council of India.(Second Year of the LL.B.
Degree Course) Only candidates who have passed the First Semester Examination of LL.B. ( Degree) Course shall be eligible for admission to the Second Year of LL.B. (Degree) programme.recognized University with 45% marks in the aggregate or must possess such academic qualifications which are considered equivalent to a graduate's degree of a University by the Bar Council of India. |
| No.of Seats available: |
80 |
| Course Fees: |
Not Available |
Course Description:
This is a professional law degree course with semester system of examination in 10 semesters for the period of 5 years. The course is affiliated to Goa University and has got the recognition of Bar Council of India & Bar Council of Maharashtra & Goa.
2.
LLB
| Course Type: |
On Campus |
| Course Specialization: |
Not Applicable |
| Course Level: |
Bachelors |
| Course Medium: |
English |
| Course Mode: |
Full Time |
| Course Duration: |
3 Year(s) |
| Course Eligibility: |
A candidate seeking admission for LL.B. Degree course must be a graduate of a recognized University with 45% marks in the aggregate or must possess such
academic qualifications which are considered equivalent to a graduate's degree of a University by the Bar Council of India.(Second Year of the LL.B.
Degree Course) Only candidates who have passed the First Semester Examination of LL.B. ( Degree) Course shall be eligible for admission to the Second Year of LL.B. (Degree) programme.recognized University with 45% marks in the aggregate or must possess such academic qualifications which are considered equivalent to a graduate's degree of a University by the Bar Council of India. |
| No.of Seats available: |
Not Available |
| Course Fees: |
Not Available |
Course Description:
This is a professional law degree course with semester system of examination in 6 semesters for the period of 3 years. The course is affiliated to Goa University and has got the recognition of Bar Council of India & Bar Council of Maharashtra & Goa.
3.
LLB
| Course Type: |
Not Available |
| Course Specialization: |
Not Applicable |
| Course Level: |
Bachelors |
| Course Medium: |
English |
| Course Mode: |
Full Time |
| Course Duration: |
3 Year(s) |
| Course Eligibility: |
Not Available |
| No.of Seats available: |
Not Available |
| Course Fees: |
Not Available |
Course Description:
Bachelor of General Law is awarded to a candidate upon passing 6 Semester of the 10+2 scheme of examination & a candidate/student who is enrolled in the LLB. (Hons) course.
4.
LLM
| Course Type: |
On Campus |
| Course Specialization: |
Not Available |
| Course Level: |
Masters |
| Course Medium: |
English |
| Course Mode: |
Full Time |
| Course Duration: |
2 Year(s) |
| Course Eligibility: |
Application form for admission along with prospectus can be obtained from the college office on any working day between 2.30 p.m. to 4.00 p.m. on payment of Rs.200/-.
Application form duly completed shall be presented to the college office as notified by college authorities from time to time.
The qualification for taking admission for LL.M. is graduation in law [LL.B.] from any UGC recognized University with a minimum of 50% passing. |
| No.of Seats available: |
Not Available |
| Course Fees: |
Not Available |
Course Description:
The Masters in Law program is designed for a period of two academic years. The University follows the semester scheme of examination [four semesters].
A total of 10 theory and two practical papers are part of the course. While the first two semesters have three theory papers each,the third and fourth semesters have two specialized theory papers.
The specialization courses offered at the college are in the area of Labour, Law, Criminal Law, Human Rights and Intellectual Property Rights Branch. The second year has paper on writing a dissertation consisting of 200 marks.
5.
PG Diploma
| Course Type: |
On Campus |
| Course Specialization: |
Labor Welfare and Labor Law |
| Course Level: |
PG Diploma |
| Course Medium: |
Not Available |
| Course Mode: |
Full Time |
| Course Duration: |
12 Months |
| Course Eligibility: |
A Graduate having 45% in any stream can apply to this Course. |
| No.of Seats available: |
Not Available |
| Course Fees: |
Not Available |
Course Description:
This course is affiliated to Goa University and a candidate upon passing the 2 Semester in one year is eligible to the award of Post Graduate Diploma. The candidate is expected to submit project work of 100 marks and theory papers of 100 marks. This Course is may be useful for Labour officers, Welfare officers, parsons working for rural Development
6.
PG Diploma
| Course Type: |
On Campus |
| Course Specialization: |
Corporate Law |
| Course Level: |
PG Diploma |
| Course Medium: |
Not Available |
| Course Mode: |
Full Time |
| Course Duration: |
12 Months |
| Course Eligibility: |
A Graduate having 45% in any stream can apply to this Course. |
| No.of Seats available: |
Not Available |
| Course Fees: |
Not Available |
Course Description:
This course is affiliated to Goa University and a candidate upon passing the 2 Semester in one year is eligible to the award of Post Graduate Diploma. The candidate is expected to submit project work of 100 marks and theory papers of 100 marks. This Course is may be useful to persons working in corporate sector.
