| Established Year: | Not Available |
| Accreditation: | Not Available |
| Status of College: | Bar Council Approved |
| College Management: | Private |
| College Facilities: | Not Available |
College Information:
City Law College has been seeded with an aim to impart a high standard of legal teaching with missionary zeal so that young lawyers become fully competent to pursue their noble legal profession with knowledge, caliber and dignified standard. We not only lay emphasis upon procreation of degree but also insist more upon developing a sense of loyalty to be practically observed in pursuing their law practice as a noble profession indeed.
It is the determination of our College to make the students not only fully equipped and well conversant with the comprehensive knowledge of all the branches of Law but also to enable them to become fit and eligible for transnational legal system, capable to take independent decisions and face the problems ahead like to be encountered in the complex business mechanism of present scenario. We firmly believe that the legal education should not just aim at professionalism, but also should place high level of importance to social values and ethics, so legal education should transcend the boundaries of academics and be relevant to the changing corporate and social requirements.
It is the determination of our College to make the students not only fully equipped and well conversant with the comprehensive knowledge of all the branches of Law but also to enable them to become fit and eligible for transnational legal system, capable to take independent decisions and face the problems ahead like to be encountered in the complex business mechanism of present scenario. We firmly believe that the legal education should not just aim at professionalism, but also should place high level of importance to social values and ethics, so legal education should transcend the boundaries of academics and be relevant to the changing corporate and social requirements.
