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MCT College of Legal Studies
Recognized by University of Calicut
Melmuri, Malappuram 676517, Kerala
  1. About
  2. Courses
  3. Contact
Established Year: 2004
Accreditation: Not Available
Status of College: Bar Council Approved
College Management: Private
College Facilities: Not Available

College Information:
      MCT College of Legal Studies (MCT CLS) is a preferred centre of higher education in the fast moving arena of professional studies. The development indices of semi-urban Malappuram, which witnesses a boom in higher education sector, make the position of MCT CLS unique.

The MCT trust, being the torch-bearer of higher education in Malappuram for the last two decades, is committed to impart a future-oriented, professional and quality learning in law.
1. BBA LLB
Course Type: On Campus
Course Specialization: Not Applicable
Course Level: Bachelors
Course Medium: English
Course Mode: Full Time
Course Duration: 5 Year(s)
Course Eligibility: Not Available
No.of Seats available: Not Available
Course Fees: Not Available
Course Description: Not Available

2. LLB
Course Type: On Campus
Course Specialization: Not Applicable
Course Level: Bachelors
Course Medium: English
Course Mode: Full Time
Course Duration: 3 Year(s)
Course Eligibility: Not Available
No.of Seats available: Not Available
Course Fees: Not Available
Course Description: Not Available

Name of College: MCT College of Legal Studies
College Address: Melmuri,
Malappuram
Kerala
676517
Phone Number: +91-7994647474
Fax: Not Available
E-mail: principalmctcls@gmail.com
Website: https://mctlawcollege.org/





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