| Established Year: | 2013 |
| Accreditation: | Not Available |
| Status of College: | Bar Council Approved |
| College Management: | Private |
| College Facilities: | Not Available |
College Information:
Mount Zion Law College is a self financing college established in 2013 and affiliated to the Mahatma Gandhi University.The college is granted approval by the bar council of India. It is a prestigious legal education project of Mount Zion Group that was set by its patrons in the year 2001 with a passion to provide value based superior quality professional education to the young generation. The Group of Institution is managed by the Charitable and Welfare Society (Reg. No.Q378/83) incorporated in 1983. Mount Zion Group strives to strengthen research, faculty development, international linkages, discipline and student centered learning. The Mount Zion Group has chalked out aggressive growth of plans and envisages to the global standard in quality professional education.
Although the Mount Zion Group has other institutes offering professional education, it has not had any institution imparting legal education. To overcome this, the Management established Mount Zion Law College in 2013. The College is intended to provide quality education and afford facilities to students preparing for legal education. At present the College offers Integrated Five Year B.Com LL.B (Hons),BBA LL.B (Hons) & Unitary LL.B(3 year).
Although the Mount Zion Group has other institutes offering professional education, it has not had any institution imparting legal education. To overcome this, the Management established Mount Zion Law College in 2013. The College is intended to provide quality education and afford facilities to students preparing for legal education. At present the College offers Integrated Five Year B.Com LL.B (Hons),BBA LL.B (Hons) & Unitary LL.B(3 year).
