| Established Year: | 1989 |
| Accreditation: | Not Available |
| Status Of College: | Bar Council Approved |
| College Management: | Private |
| College Facilities: | Library & Reading Room, Vehicle Stand, Play ground, Girls Hostel, Railway Concession, Coaching Session for SC/ST/ OBC/ Minority class students for Competative Examinations. |
College Information:
The D.P.Vipra Law College was previously known as a Department of law D.P. Vipra P.G. College Bilaspur.
It was introduced by D.P. Vipra P.G. College Bilaspur during 1989 having only 89 students but during 1998-99 according to the direction of Bar Council of India it has been developed as a independent law college with separate Building and Library at Ashok Nagar Seepat Road Sarkanda Bilaspur (C.G.), presently the D.P.Vipra Law College has its own Building covering 12000 Sq.ft. constructed area along with 90000 Sq.ft. open land, the college Library has been equipped with 6500 books and 700 law journals and the library is connected with internet to other well known libraries of India.
The teaching staff of the college has been designed as having U.G.C. qualified faculty members and learned Advocate teachers. The principal of the college hold Ph.D. degree in law. The college has permanent affiliation of Guru Ghasidas Central Vishwavidyalaya (Central University), Bilaspur and recognition of Bar Council of India.
It was introduced by D.P. Vipra P.G. College Bilaspur during 1989 having only 89 students but during 1998-99 according to the direction of Bar Council of India it has been developed as a independent law college with separate Building and Library at Ashok Nagar Seepat Road Sarkanda Bilaspur (C.G.), presently the D.P.Vipra Law College has its own Building covering 12000 Sq.ft. constructed area along with 90000 Sq.ft. open land, the college Library has been equipped with 6500 books and 700 law journals and the library is connected with internet to other well known libraries of India.
The teaching staff of the college has been designed as having U.G.C. qualified faculty members and learned Advocate teachers. The principal of the college hold Ph.D. degree in law. The college has permanent affiliation of Guru Ghasidas Central Vishwavidyalaya (Central University), Bilaspur and recognition of Bar Council of India.
