| Established Year: | 2018 |
| Accreditation: | Not Available |
| Status of College: | Bar Council Approved |
| College Management: | Private |
| College Facilities: | Not Available |
College Information:
BMLC, is an institute committed to the core values of 'excellence', 'perfection', 'inclusive growth', 'rule of Law' and 'justice', backed by legal professionals, law academicians, advocates as well as social activists. BMLC was established in the year 2018. Late Prof. M.K. Vyas, Former Dean and HOD of Faculty of Law, Jai Narain Vyas University, Jodhpur, was its founding director.
BMLC epitomizes excellence in legal education. Quality education from well qualified and experienced faculties in the field of legal education along with the affordable fees is self-explanatory about the institute and the goals which it desires to achieve.
BMLC aims to prepare outstanding lawyers and legally trained professionals to serve their local, national and global communities with excellence, integrity and professionalism. Additionally, BMLC intends to focus on problems of national unity and integrity and related issues of religious antagonism, problems of ethnicity, plurality and of multicultural society through intake of students from diverse localities and regions. BMLC is affiliated to Ambedkar Law University, Jaipur and is also approved by the Bar Council of India.
BMLC has been established by a group of mission driven Law Academicians, Management Gurus, Social Scientists, Legal Practitioners and Philanthropists whose main objective is to impart quality Legal education through in-depth conceptual and analytical studies, rigorous training in debating skills and translation of ideals of Law in the society through practical field studies.
BMLC epitomizes excellence in legal education. Quality education from well qualified and experienced faculties in the field of legal education along with the affordable fees is self-explanatory about the institute and the goals which it desires to achieve.
BMLC aims to prepare outstanding lawyers and legally trained professionals to serve their local, national and global communities with excellence, integrity and professionalism. Additionally, BMLC intends to focus on problems of national unity and integrity and related issues of religious antagonism, problems of ethnicity, plurality and of multicultural society through intake of students from diverse localities and regions. BMLC is affiliated to Ambedkar Law University, Jaipur and is also approved by the Bar Council of India.
BMLC has been established by a group of mission driven Law Academicians, Management Gurus, Social Scientists, Legal Practitioners and Philanthropists whose main objective is to impart quality Legal education through in-depth conceptual and analytical studies, rigorous training in debating skills and translation of ideals of Law in the society through practical field studies.
