| Established Year: | 1989 |
| Accreditation: | Not Available |
| Status Of College: | Bar Council Approved |
| College Management: | Not Available |
| College Facilities: | Not Available |
College Information:
Name Changed from Bhagalpur University to Tilka Manjhi Bhagalpur University in 1991.Post Graduate teaching in Law (Master of Laws) was started in T.N.B. Law College, Bhagalpur underthe leadership of Shri S. B. Prasad, the then Principal of the College.
On January 20th 2003, this department was established is the University campus as a separate University Department of Law. The Department was inaugurated by Justice B. P. Singh, Supreme Court. Dr. Vijoy Kumar Singh, LL.M., Ph.D. as a head of the Department and Dr. Kiran Saksena, LL.M. Ph.D. was posted as a teacher.
On January 20th 2003, this department was established is the University campus as a separate University Department of Law. The Department was inaugurated by Justice B. P. Singh, Supreme Court. Dr. Vijoy Kumar Singh, LL.M., Ph.D. as a head of the Department and Dr. Kiran Saksena, LL.M. Ph.D. was posted as a teacher.
