Established Year:	2009
Accreditation:	B Grade by NAAC
Status of College:	Bar Council Approved
College Management:	Private
College Facilities:	Not Available

College Information:

Course Type:	On Campus
Course Specialization:	Not Applicable
Course Level:	Bachelors
Course Medium:	English
Course Mode:	Full Time
Course Duration:	5 Year(s)
Course Eligibility:	Minimum 45% aggregate for General category, 42% of total marks for OBC & 40% of total marks for SC/ST candidates at 10+2 level from any recognized Board or equivalent. No age limit.
No.of Seats available:	120
Course Fees:	Not Available

Course Description: Not Available

Course Type:	On Campus
Course Specialization:	Not Applicable
Course Level:	Bachelors
Course Medium:	English
Course Mode:	Full Time
Course Duration:	5 Year(s)
Course Eligibility:	Minimum 45% aggregate for General category, 42% of total marks for OBC & 40% of total marks for SC/ST candidates at 10+2 level from any recognized Board or equivalent. No age limit.
No.of Seats available:	120
Course Fees:	Not Available

Course Description: Not Available

Course Type:	On Campus
Course Specialization:	Not Applicable
Course Level:	Masters
Course Medium:	English
Course Mode:	Full Time
Course Duration:	2 Year(s)
Course Eligibility:	Minimum 50% marks in aggregate in LLB under 10+2+3 pattern, or five-year Integrated LLB under 10+2+5 pattern, from any institution recognized by the Bar Council of India. Relaxation of 5% to aspirant belonging to SC/ST/PWD/OBC (NC) category
No.of Seats available:	60
Course Fees:	Not Available

Course Description: Not Available

Course Type:	On Campus
Course Specialization:	Not Applicable
Course Level:	Doctorate
Course Medium:	English
Course Mode:	Full Time
Course Duration:	3 Year(s)
Course Eligibility:	1-year/2-semester master's degree programme after a 5-year/10-semester bachelor's degree programme or a 2-year/4-semester master's degree programme after a 3-year bachelor's degree programme or qualifications declared equivalent to the master's degree by the corresponding statutory regulatory body, with at least 55% marks in aggregate or its equivalent grade in a point scale wherever grading system is followed or equivalent qualification from a foreign educational institution accredited by an assessment and accreditation agency which is approved, recognized or authorized by an authority, established or incorporated under a law in its home country or any other statutory authority in that country to assess, accredit or assure quality and standards of the educational institution. A relaxation of 5% marks or its equivalent grade may be allowed for those belonging to SC/ST/OBC (non-creamy layer)/Differently-Abled, Economically Weaker Section (EWS) and other categories of candidates as per the decision of the Commission from time to time. Provided that a candidate seeking admission after a 4-year/8-semester bachelor's degree programme should have a minimum of 75% marks in aggregate or its equivalent grade on a point scale wherever the grading system is followed. A relaxation of 5% marks or its equivalent grade may be allowed for those belonging to SC/ST/OBC (noncreamy layer)/Differently-Abled, Economically Weaker Section (EWS) and other categories of candidates as per the decision of the Commission from time to time. Candidates who have completed the M.Phil. programme with at least 55% marks in aggregate or its equivalent grade in a point scale wherever grading system is followed or equivalent qualification from a foreign educational institution accredited by an assessment and accreditation agency which is approved, recognized or authorized by an authority, established or incorporated under a law in its home country or any other statutory authority in that country to assess, accredit or assure quality and standards of educational institutions, shall be eligible for admission to the Ph.D. programme. A relaxation of 5% marks or its equivalent grade may be allowed for those belonging to SC/ST/OBC (non-creamy layer)/Differently-Abled, Economically Weaker Section (EWS) and other categories of candidates as per the decision of the Commission from time to time. (ii) For VRET Exempted (in addition to B (i))- a. Permanent/Regular teachers having appointment on substantive posts in the Teaching departments of the Universities or colleges who have completed their probation successfully with an experience of at least two years of uninterrupted service would be considered under this category. b. International students having eligibility as mentioned above or sponsored by the concerned embassy and having appropriate fellowship will be exempted from test, subject to the general rules framed by the Government of India from time to time and as applicable to the University with regard to the admission etc. Applicants who have qualified for fellowship/scholarship in UGC-NET/UGC- CSIR NET/GATE/CEED and similar National level tests or any such applicants who belongs to this category as per UGC notifications from time to time. Working professionals/non-teaching staff fulfill eligibility criteria as mentioned above and who have got No Objection Certificate from the appropriate authority in the organization where the candidate is employed.
No.of Seats available:	Not Available
Course Fees:	Not Available

Course Description: Not Available

Name of College:	Department of Law, Guru Ghasidas Vishwavidyalaya
College Address:	GGV, Koni, Bilaspur, (C.G.) Bilaspur Chhattisgarh 495009
Phone Number:	07752 - 260209
Fax:	07752 - 260148
E-mail:	centraluniv@ggu.ac.in
Website:	https://www.new.ggu.ac.in/