| Established Year: |
2009 |
| Accreditation: |
Not Available |
| Status of College: |
Bar Council Approved |
| College Management: |
Private |
| College Facilities: |
Not Available |
College Information:
Gokul Foundation Trust was established on 17 August, 2009 with a pious spirit of service-only to the society at large in view of career development of aspirants. Professionally, keeping pace with global standards for higher education and industry of next century with an aim that education-only can play the most signi-cant roles in realizing these dreams, are core motives of Shri. Balwantsinh C. Rajput.
The traditional to professional fields of studies in disciplines of Engineering & Technology, Nursing, Paramedical, Commerce & Management, Science, Law, Arts, Humanities and Social Sciences, Computer Science & Applications, Skill & Vocational Development, Training and AYUSH (Ayurveda) Studies are crystal clear aims of the knowledge creator and nurture center named as Gokul Foundation Trust.
This charitable trust bears its key responsibilities to impart, facilitate and manage educational institutions for raising the standards of living. it is popularly governing various faculties for research, post graduate, graduate and diploma courses and programs, and certi-cation approved by professional councils, recognized by UGC and MHRD, the Government of India under the aegis of Gokul Foundation Trust.
1.
BA LLB
| Course Type: |
On Campus |
| Course Specialization: |
Not Applicable |
| Course Level: |
Bachelors |
| Course Medium: |
English |
| Course Mode: |
Full Time |
| Course Duration: |
5 Year(s) |
| Course Eligibility: |
After 12th (10+2), Minimum Percentage required for Open 45%, OBC 42%, SC/ST 40% |
| No.of Seats available: |
Not Available |
| Course Fees: |
Not Available |
Course Description:
Integrated B.A. LL.B. Integrated is a five-year undergraduate programme focusing on the study of arts along with the in-depth study of law & legislature. The programme is structured in a way to train students for the business world with expertise in corporate laws and regulatory affairs.
The curriculum is designed in a balanced manner to provide students with both theoretical knowledge and practical exposure.
2.
BCom LLB
| Course Type: |
On Campus |
| Course Specialization: |
Not Applicable |
| Course Level: |
Bachelors |
| Course Medium: |
English |
| Course Mode: |
Full Time |
| Course Duration: |
5 Year(s) |
| Course Eligibility: |
After 12th (HSC), Minimum Percentage required for Open 45%, OBC 42%, SC/ST 40% |
| No.of Seats available: |
Not Available |
| Course Fees: |
Not Available |
Course Description:
Integrated B.Com LL.B. Integrated is a five-year undergraduate programme focusing on the study of arts along with the in-depth study of law & legislature. The programme is structured in a way to train students for the business world with expertise in corporate laws and regulatory affairs.
The curriculum is designed in a balanced manner to provide students with both theoretical knowledge and practical exposure.
3.
LLB
| Course Type: |
On Campus |
| Course Specialization: |
Not Applicable |
| Course Level: |
Bachelors |
| Course Medium: |
English |
| Course Mode: |
Full Time |
| Course Duration: |
3 Year(s) |
| Course Eligibility: |
The candidate shall have completed graduation from recognized university with:
45% - general category, 42% - OBC category, 40% - SC/ST category |
| No.of Seats available: |
Not Available |
| Course Fees: |
Not Available |
Course Description:
The Bachelor of Law program is a three-year educational journey that aims to produce individuals capable of delivering justice and applying legal principles for the betterment of society. Housed within the Faculty of Law, this program provides students with a solid foundation in legal education and equips them with essential skills to maintain law and order in the nation.
The curriculum of the Bachelor of Law program is thoughtfully designed to offer students both theoretical and practical knowledge of law. This dual focus is essential, as the practice of law requires not only knowledge of statutes and legal precedents but also the ability to apply legal principles in real-world situations. Students participate in various practical training exercises to develop crucial skills.
4.
LLM
| Course Type: |
On Campus |
| Course Specialization: |
Not Applicable |
| Course Level: |
Masters |
| Course Medium: |
English |
| Course Mode: |
Full Time |
| Course Duration: |
2 Year(s) |
| Course Eligibility: |
After LL.B Minimum Percentage requried for Open 45%, OBC 42 %, ST/SC 40% |
| No.of Seats available: |
Not Available |
| Course Fees: |
Not Available |
Course Description:
Legal education is still very important in today's society; it's an important part of preserving administrative transparency, delivering social justice, and maintaining world peace. The Faculty of Law is committed to providing legal information as well as an understanding of key legal principles. The faculty has a significant role in developing the future of legal human resources who are capable, critical thinkers, analytically empowered, and enlightened.
It also provides an updated, intellectually interesting curriculum that is individually tailored to meet the diverse academic demands of each student. The diverse selection of diploma, undergraduate, postgraduate, and doctoral programs is tailored to fulfill the society's current needs. The Faculty of Law emphasizes complete legal knowledge acquisition in both theoretical and practical elements, as well as a strong mooting culture. We are dedicated to assisting you today in your pursuit of a legal profession tomorrow.
LL.M: Criminal, Business
5.
LLM
| Course Type: |
On Campus |
| Course Specialization: |
Not Applicable |
| Course Level: |
Masters |
| Course Medium: |
English |
| Course Mode: |
Full Time |
| Course Duration: |
12 Months |
| Course Eligibility: |
Students must pass either a three-year LLB degree or a five-year BA LLB/BSc LLB/BBA LLB degree |
| No.of Seats available: |
Not Available |
| Course Fees: |
Not Available |
Course Description:
With climate change on a constant rise and the need to provide a wide scope of sustainable living for the welfare and the livelihood of humanity as whole, environmental scientists have a take a position of great importance. The programs seeks to develop a league of highly trained experts in this field who go on to provide contemporary solutions to some of the world's greatest concerns. There are various outcomes for people who get to pursue this program which sets them a step ahead in their career upon the completion of this program.
Specilizations:
Intellectual Property Law, Criminal & Security Law, Constitution & Administrative, Alternative Dispute Resolution
6.
PhD
| Course Type: |
On Campus |
| Course Specialization: |
Not Applicable |
| Course Level: |
Doctorate |
| Course Medium: |
English |
| Course Mode: |
Full Time |
| Course Duration: |
3 Year(s) |
| Course Eligibility: |
Passed Masters from recognized university with minimum 55% marks (50% for reserved category student) |
| No.of Seats available: |
Not Available |
| Course Fees: |
Not Available |
Course Description:
Not Available