| Established Year: |
1996 |
| Accreditation: |
A grade by NAAC |
| Status of College: |
Bar Council Approved |
| College Management: |
Private |
| College Facilities: |
Not Available |
College Information:
The NorthCap University (NCU) is a progressive multidisciplinary university located in the city-centre of Gurugram, Haryana. The university's rich heritage of 25+ years, 11000+ alumni and robust academic infrastructure enables deep linkages with government, industry and research bodies. The university operates three schools in its state-of-the-art urban campus and hosts a diverse student body in the disciplines of engineering & technology, management, liberal arts, law, and applied sciences.
NCU is a National Assessment and Accreditation Council (NAAC) Grade A accredited university that serves as a research and talent catalyst between students and industry. Guided by eminent academicians and industry leaders, it follows an immersive pedagogy to deliver undergraduate, postgraduate and doctoral programmes. The university is a comprehensive partner of Arizona State University (#1 university in the U.S. for innovation, outreach and stewardship). This strategic collaboration focuses on innovation, internationalisation and digitisation. NCU students enjoy summer immersion programme and accelerated master's programmes in the US given this partnership.
NCU is recognised by the University Grants Commission (UGC) and the Bar Council of India (BCI). It is a member of the Association of Indian Universities (AIU), member of the Association of Commonwealth Universities (ACU) UK, a member of the American Society for Quality and is accredited by Accreditation Services for International Colleges (ASIC), UK. With a 5-Star QS Ranking for Teaching, Employability, Academic Development, Online Learning and Inclusiveness, NCU ranks among the Top 30 Best Performing Universities as per Atal Ranking of Institutions on Innovation Achievements (ARIIA) rankings.
1.
BBA LLB
| Course Type: |
On Campus |
| Course Specialization: |
Not Applicable |
| Course Level: |
Bachelors |
| Course Medium: |
English |
| Course Mode: |
Full Time |
| Course Duration: |
5 Year(s) |
| Course Eligibility: |
10+2 (English Medium) examination conducted by Central Board of Secondary Education or equivalent examination from a recognized board with an aggregate 50% and with minimum 50% in English.
Applicant must have appeared in CLAT / AILET / LSAT / Any other Eligibility Test |
| No.of Seats available: |
100 |
| Course Fees: |
Not Available |
Course Description:
To provide students with ample scope of clinical legal education and assisting them in facing the new challenges and dimensions of the legal profession, the School of Law at the NorthCap University is the Best Law School in Gurugram/ Haryana and has shown all-round progress and proved its credentials to be a force to be reckoned with in the field of legal education in the country. While choosing courses and academic experiences, the students at law school are given the flexibility to opt for a broad and expanded range of programme elective and open elective courses, thereby giving them the opportunity to face the challenges of the contemporary academic world.
At the same time, the open elective courses offered by other departments add to their scope to have a multidisciplinary approach to law. They may also specialize in a Particular area of law, like constitutional law, corporate law, intellectual property rights or international law.
2.
LLB
| Course Type: |
On Campus |
| Course Specialization: |
Not Applicable |
| Course Level: |
Bachelors |
| Course Medium: |
English |
| Course Mode: |
Full Time |
| Course Duration: |
3 Year(s) |
| Course Eligibility: |
Bachelor's Degree from a Recognized University with overall aggregate 50% marks. LSAT /NCU Law Entrance Test (NCU-LET) |
| No.of Seats available: |
50 |
| Course Fees: |
Not Available |
Course Description:
The three-year LL.B. degree programme at NCU School of Law, which is the best law school for pursuing a Law programme in Gurugram/ Haryana draws upon the interests of students and the expertise of faculty to offer a unique programme amalgamating course elements of law and liberal studies into one. The curriculum for the 3-year degree is designed to equip students with professional knowledge of law.
The forward-thinking curriculum includes significant flexibility so that students enjoy a deeper and more professionally focused degree with accurate international, historical, economic, and social context of the 21st century. In this programme, graduates from diverse fields will be able to enhance their knowledge as well as acquire their acumen of law. The LLB programme is the best in Delhi/NCR and is in tune with the legal education rules formulated by the Bar Council of India and in compliance with UGC norms.
3.
LLM
| Course Type: |
On Campus |
| Course Specialization: |
Not Applicable |
| Course Level: |
Masters |
| Course Medium: |
English |
| Course Mode: |
Full Time |
| Course Duration: |
12 Months |
| Course Eligibility: |
LL.B degree (Law Graduate 3yrs/5yrs) awarded by any recognised University with aggregate 50%. |
| No.of Seats available: |
20 |
| Course Fees: |
Not Available |
Course Description:
The LL.M. (Master of Laws) Programme at the NCU School of Law, which is currently the best in Delhi/NCR as far as private universities are concerned, is a one-year degree programme with specialisations in Corporate Law, Human Rights Law, and Intellectual Property Rights. The programme is designed to facilitate law graduates to explore opportunities in teaching and research apart from enhancing their knowledge for professional growth.
The students of the programme comprise of lawyers, government officials, researchers etc. The diversity among students contributes significantly to the educational experience of all students at the school. The specializations are offered taking into account the requirements of the contemporary challenges in legal professionals well as for their personal interest.
4.
PhD
| Course Type: |
On Campus |
| Course Specialization: |
Not Applicable |
| Course Level: |
Doctorate |
| Course Medium: |
English |
| Course Mode: |
Full Time |
| Course Duration: |
Not Available |
| Course Eligibility: |
Students of law from various backgrounds pursue their research program at the School of Law. Ph. D at the School of Law is offered in both full time and part time mode. The admission into the Doctor of Philosophy (Ph.D.) Programme is held twice a year, i.e., in November - December and in June - July. Admission to the programme is based on an admission test conducted by the School, which is followed by a personal interview. The students who have qualified for NET/GATE/JRF/SLET are exempted from the admission test.
A candidate, who secures 55% or more (or its equivalent grade) in LL.M. or equivalent degree from any university or institution recognised by the UGC, may apply for the programme both online as well as offline. In order to apply offline, the candidate can download the application form from the website of the university or can obtain it from the university campus until the last date for submission of forms specified in the Admission Notice. |
| No.of Seats available: |
Not Available |
| Course Fees: |
Not Available |
Course Description:
Research is an essential constituent within the primary contours of an academic institution that offers the highest levels of education. The School of Law thus offers an intensive PhD in Law program. A great deal of attention is given as regards the substance and originality of research studies, right from the proposal stage until the final submission.
This program from one of the top law colleges in Delhi NCR is well established and always awaits the latest and futuristic themes to its fold. At NCU, It is further supported by publications in various kinds of indexed as well as other unpaid journals of repute.
