| Established Year: |
2012 |
| Accreditation: |
C grade by NAAC |
| Status of College: |
Bar Council Approved |
| College Management: |
Private |
| College Facilities: |
Not Available |
College Information:
When dreams are given a free reign, wings of passion soar above the horizon of success. An underlying thought from which our basic ethos derives its most elemental inspiration. We welcome the leaders of tomorrow to come and define the future on their own terms .
At Arunachal University we believe that Integration of Education & Employment is necessary for the best utilization of Educational Resources and adequate Human Resource Development."
The Arunachal University of Studies has been established by Govt. of Arunachal Pradesh through an Act of State Legislator. The University is duly recognized by UGC u/s 2(f) and is empowered to award degrees specified u/s 22 of UGC Act 1956. The University is the member of Association of Indian Universities (AIU), New Delhi. The certifications issued by the University are globally accepted.
The University has excellent connectivity via National Highway NH-52 and NH-37 by Road, Rail (Tinsukia) and Air (Dibrugarh).
1.
BA LLB
| Course Type: |
On Campus |
| Course Specialization: |
Not Applicable |
| Course Level: |
Bachelors |
| Course Medium: |
English |
| Course Mode: |
Full Time |
| Course Duration: |
5 Year(s) |
| Course Eligibility: |
To pursue a degree in Bachelor of Arts and Bachelor of Law (B.A. - LL.B.) needs a 10+2 (Any Stream)certificate with 45% (5% relaxation for SC/ ST candidates). |
| No.of Seats available: |
Not Available |
| Course Fees: |
Not Available |
Course Description:
The Bachelor of Arts & Bachelor of Laws Programme is a 5 Years integrated programme. The Programme is approved by Bar Council of India. Being an integrated course, the students can save one year for attaining the eligibility to practice as an advocate. On completion of the programme, the candidates will become eligible for registering as an advocate with Bar Council of India.
The Bar Council of India is the regulating body for all courses related to Law. Under its huge network, the Department of Legal Studies, Arunachal University of studies have been approved for providing B.A.LL.B. This course has also been recognized by the University Grants Commission (UGC) for providing students with an amazing career in the field of Indian Legal system.
With numerous courses in India under varied regulatory bodies, Law stands like a differentiated opportunity. One can make a start to pursue and complete a career in Law, just after they complete their higher secondary education. For what it holds is a proposition for all and with the widened network and opportunity at large, the students are updated without being constrained.
2.
LLB
| Course Type: |
On Campus |
| Course Specialization: |
Not Applicable |
| Course Level: |
Bachelors |
| Course Medium: |
English |
| Course Mode: |
Full Time |
| Course Duration: |
3 Year(s) |
| Course Eligibility: |
To pursue a degree in Bachelor of Law (LL.B.) a candidate must have an undergraduate degree with a minimum of 45% marks (5% relaxation for SC/ ST candidates). |
| No.of Seats available: |
Not Available |
| Course Fees: |
Not Available |
Course Description:
Law as a profession is recognized by all. Within the state of Arunachal Pradesh, the Department of Legal Studies, Arunachal University of Studies, provides the course of LL.B. which holds a very unique stand. The course work has been approved by the Bar Council of India and is well recognized by the University Grants Commission (UGC).
Law as a career is a perfect transformational blend. It brings together "transformation" and "reformation" combining along with the fundamentals of life and liberty. For all those who wish to be a part of this career proposition, believe it, there's a lot more opportunities lying ahead. Complete your graduation, join LL.B., widen the perspective and get into the world of professionalism. Be it the clinics providing practical legal skills or the internship and trial practice, the real-life events are a mind-opener. They bring us closer to the legal system of the country, even before one start's working as a complete professional
3.
LLM
| Course Type: |
On Campus |
| Course Specialization: |
Not Applicable |
| Course Level: |
Masters |
| Course Medium: |
English |
| Course Mode: |
Full Time |
| Course Duration: |
2 Year(s) |
| Course Eligibility: |
To pursue a degree in Master of Law (LL.M) a candidate must have an undergraduate degree of Bachelor of Laws (LL.B.) or equivalent. |
| No.of Seats available: |
Not Available |
| Course Fees: |
Not Available |
Course Description:
Arunachal University of Studies offers a postgraduate degree in law i.e Masters of Law. It is a two-year postgraduate programme that focuses on the entirety of the legal world and studies. The course is structured to offer legal education regarding all spectrums and trademarks of legal practices of the country and also across the universe. The Master of Law (LL.M) not just upgrades the alma mater better but helps to potentially advance your career. However, a master's degree alone cannot upgrade one's ambition. This is why AUS tutors' students to become a skillful professional in and out.
With curriculum revolving around international law, criminal law, business law, corporate law, etc The Faculty of Legal Studies has an inclusive environment that applies greater emphasis on research and practical based law studies. This ensures students can expertise in various fields of legal studies. With multiple specializations to offer such as human rights, international law, environment law, labour management, administration law, contracted insurance law, etc is an advanced course that enhances the overall rational thinking of a student.
4.
PhD
| Course Type: |
On Campus |
| Course Specialization: |
Not Applicable |
| Course Level: |
Doctorate |
| Course Medium: |
English |
| Course Mode: |
Full Time |
| Course Duration: |
3 Year(s) |
| Course Eligibility: |
Master's/ M.Phil. degree in relevant or an allied stream with 55% marks or an equivalent grade -OR-
4 Years Bachelor's degree in relevant or an allied stream with 75% marks or an equivalent grade -OR-
Equivalent qualification from a foreign educational institution recognized by the university.
A relaxation of 5% marks or its equivalent grade may be allowed for those belonging to APST/SC/ST/OBC (non-creamy layer)/ Differently-Abled, Economically Weaker Section (EWS) and other categories of candidates as per the decision of UGC/ University from time to time. |
| No.of Seats available: |
Not Available |
| Course Fees: |
Not Available |
Course Description:
Not Available
