| Established Year: | 2015 |
| Accreditation: | A+ grade by NAAC |
| Status of College: | Bar Council Approved |
| College Management: | Private |
| College Facilities: | Not Available |
College Information:
KLEF College of Law was established in the Academic Year 2015-16 with the prior approval of the Bar Council of India (BCI). The College of Law at KL University is training students for the Five Year Integrated BBA. LL.B. program.as well as 3 Year LL.B. program and L.L.M in four specialization fields. We also offer research activity with PhD both full time and part time.
The College of Law runs on the lines of National Law Schools in India. The former Vice Chancellor of National Law School of India University, Bangalore Prof. R. Venkata Rao and the former Central Information Commissioner and former Professor of Law at NALSAR, Hyderabad, Prof. Madabhushi Sridhar, Justice K.G.Shankar, (retired Judge of AP High Court) are part of the External Experts on the Board of Studies in Law, and have helped finalize the program structure and detailed syllabus.
With a strong team of faculties, a comprehensive study environment at College of Law is assured. We are well equipped with extensive infrastructure for both online and offline conducting of class. Since the need of the hour is to provide the new gen with advanced methods of legal study, we at College of Law, K L University are on it. We have 5 Year as well as 3 Year law courses along with Masters in Law in four fields of specialization. Furthermore, the delivery of non law subjects is handled by subject experts. KLU has a highly reputed Management faculty who are training the students in the courses on Business Administration. Thus, you may entrust us with your wonderful career at College of Law, K L University.
The College of Law runs on the lines of National Law Schools in India. The former Vice Chancellor of National Law School of India University, Bangalore Prof. R. Venkata Rao and the former Central Information Commissioner and former Professor of Law at NALSAR, Hyderabad, Prof. Madabhushi Sridhar, Justice K.G.Shankar, (retired Judge of AP High Court) are part of the External Experts on the Board of Studies in Law, and have helped finalize the program structure and detailed syllabus.
With a strong team of faculties, a comprehensive study environment at College of Law is assured. We are well equipped with extensive infrastructure for both online and offline conducting of class. Since the need of the hour is to provide the new gen with advanced methods of legal study, we at College of Law, K L University are on it. We have 5 Year as well as 3 Year law courses along with Masters in Law in four fields of specialization. Furthermore, the delivery of non law subjects is handled by subject experts. KLU has a highly reputed Management faculty who are training the students in the courses on Business Administration. Thus, you may entrust us with your wonderful career at College of Law, K L University.
