| Established Year: |
2009 |
| Accreditation: |
Not Available |
| Status of College: |
Bar Council Approved |
| College Management: |
Private |
| College Facilities: |
Not Available |
College Information:
Delhi Global Institute of Management (DGIM) Law College, established in 2009, proudly holds the distinction of being the first Sikh minority law college in India. The institute offers programs in both law and management, approved by the Bar Council of India and AICTE, and affiliated with M.D University, Rohtak. Renowned for its unwavering commitment to discipline, DGIM Law College ensures a safe and secure environment for its students, fostering an atmosphere conducive to academic excellence.
Beyond academics, the institution emphasizes holistic development, encouraging students to engage in extracurricular activities. DGIM Law College envisions a future where its graduates play pivotal roles in the legal and management sectors, and the institute remains dedicated to staying at the forefront of education, adapting to industry needs while shaping well-rounded future leaders.
1.
BA LLB
| Course Type: |
On Campus |
| Course Specialization: |
Not Applicable |
| Course Level: |
Bachelors |
| Course Medium: |
English |
| Course Mode: |
Full Time |
| Course Duration: |
5 Year(s) |
| Course Eligibility: |
To be eligible for admission to the B.A. LL.B programme, a candidate should have passed the Higher Secondary School Examination (10+2) system or an equivalent examination recognised thereto by M.D.University, Rohtak (Haryana), securing in the aggregate not less than 45% (42.75% in case of reserved categories, i.e. SC/ST/Persons with Disability) of the total marks. |
| No.of Seats available: |
Not Available |
| Course Fees: |
Not Available |
Course Description:
This course is specially designed for students who want to gain knowledge of other aspects of life like polity, history, sociology etc. with a special focus in law major. This course is subdivided in semesters. Every academic year includes two semesters. Complete course is divided into 10 semesters. The medium of instructions will strictly be English.
2.
BBA LLB
| Course Type: |
On Campus |
| Course Specialization: |
Not Applicable |
| Course Level: |
Bachelors |
| Course Medium: |
English |
| Course Mode: |
Full Time |
| Course Duration: |
5 Year(s) |
| Course Eligibility: |
To be eligible for admission to the BBA LL.B programme, a candidate should have passed the Higher Secondary School Examination (10+2) system or an equivalent examination recognised thereto by M.D.University, Rohtak (Haryana), securing in the aggregate not less than 45% (42.75% in case of reserved categories, i.e. SC/ST/Persons with Disability) of the total marks. |
| No.of Seats available: |
60 |
| Course Fees: |
Not Available |
Course Description:
BBA LLB is a five-year-long integrated course that deals with the study of commerce, business, and economics along with a deep insight into the law and legislature. The course introduces students to a dual degree in business studies as well as legislative law. There are many job opportunities for graduates in this field as they can work for private law firms as well as government agencies.
3.
LLB
| Course Type: |
On Campus |
| Course Specialization: |
Not Applicable |
| Course Level: |
Bachelors |
| Course Medium: |
English |
| Course Mode: |
Full Time |
| Course Duration: |
3 Year(s) |
| Course Eligibility: |
Any Graduation securing at least 45% marks for General and 42.75% marks for SC/ST in aggregate or any other equivalent examination recognised thereto by M.D.University, Rohtak (Haryana)
To be eligible for admission to the LL.B programme, a candidate should have graduated in any discipline of knowledge from a University established by an Act of Parliament or by a State legislature or an equivalent national institution recognized as a deemed to be University or foreign University recognized as equivalent to the status of an Indian University by an authority competent to declare equivalence. The candidate must have secured minimum 45% marks in aggregate (42.75% in case of reserved categories, i.e. SC/ST/Persons with Disability) of the total marks. |
| No.of Seats available: |
Not Available |
| Course Fees: |
Not Available |
Course Description:
The candidate pursuing an LLB degree will study subjects like labour law, intellectual property rights, corporate law, family law, criminal law, human rights, and international law, etc. The duration of the course is 3 years,dividing these three years into six semesters.
A candidate under 3 years regular law course will be awarded degree after completion of 3 years.
4.
LLM
| Course Type: |
On Campus |
| Course Specialization: |
Not Applicable |
| Course Level: |
Masters |
| Course Medium: |
English |
| Course Mode: |
Full Time |
| Course Duration: |
2 Year(s) |
| Course Eligibility: |
Any law graduate securing at least 50% marks in aggregate or any other equivalent examination recognised there to by M.D.University, Rohtak (Haryana).
To be eligible for admission to the LL. M. Programme, a candidate should have passed the LL.B or an equivalent degree from a recognised University with not less than 50% marks in aggregate NOTE: The last date of admission is as per the M.D. University, Rohtak. |
| No.of Seats available: |
Not Available |
| Course Fees: |
Not Available |
Course Description:
LLM or Master of Laws is a 2 year postgraduate degree course that provides students advanced education in different fields of law, based on the chosen field of their specialization
A candidate under 2 years regular law course will be awarded master degree after completion of 2 years.
